The State Of Tamil Nadu vs Kamala Vijay Vidhyalaya ...
2021 Latest Caselaw 1280 Mad

                                                                            W.A.No.1103 of 2020



                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 20.01.2021

                                                     CORAM :

                                   THE HON'BLE MR.SANJIB BANERJEE, CHIEF JUSTICE
                                                           AND
                               THE HON'BLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY


                                                W.A.No.1103 of 2020


                     1. The State of Tamil Nadu
                        rep. by its Secretary to Government
                        Education Department
                        Fort St. George, Chennai 9.

                     2. The Director of Matriculation Schools
                        College Road, Chennai 6.

                     3. The District Educational Officer
                        Bhavani, Erode District.                      ...   Appellants


                                                    Vs.

                     1. Kamala Vijay Vidhyalaya Matriculation School
                        rep. by its Correspondent Govindarajan
                        No.1912, Natarajapuram
                        Kuruppanayakkan Palayam
                        Bhavani Taluk, Erode District.

                     2. The Tahsildar
                        Taluk Office
                        Bhavani.



                     __________
                     Page 1 of 5


https://www.mhc.tn.gov.in/judis/
                                                                             W.A.No.1103 of 2020



                     3. The Deputy Director
                        Deputy Director of Health Services
                        Erode.

                     4. The District Fire Officer
                        Fire and Rescue Operation Squad
                        Erode District.                                ...   Respondents


                     Prayer: Appeal filed under Clause 15 of the Letters Patent against the
                     order dated 09.09.2020 made in WMP No.14918 of 2020 in
                     W.P.No.12180 of 2020


                                   For Appellants          : Mr.C.Munusamy
                                                             Spl. Govt. Pleader

                                   For 1st Respondent      : Mr.B.Kumaraswamy


                                                     JUDGMENT

(Delivered by the Hon'ble Chief Justice)

The appeal is directed against an interim order passed on

September 9, 2020. By such order, a stay of the impugned

proceedings was granted. In addition, it was observed that the present

writ petition would appear along with W.P.No.656 of 2013.

2. There is no reason indicated as to why the present writ

petition should appear along with W.P.No.656 of 2013. In any event, it

__________

https://www.mhc.tn.gov.in/judis/ W.A.No.1103 of 2020

is submitted by the appellant that W.P.No.656 of 2013 has become

infructuous and need not be gone into. Such position is disputed on

behalf of the first respondent herein.

3. Nonetheless, since the order impugned is an interim order,

the same does not call for any interference. However, this writ petition

will be heard on its own stream and it is hoped that the appropriate

Bench disposes of the writ petition as expeditiously as possible,

without insisting on this matter being heard along with W.P.No.656 of

2013.

W.A.No.1103 of 2020 is disposed of with the above observation

and without prejudice to the rights and contentions of the parties.

There will be no order as to costs. CMP No.13453 of 2020 is closed as

a consequence.

                                                                (S.B., CJ.)      (S.K.R., J.)
                                                                          20.01.2021
                     Index : Yes/No

                     kpl



                     __________

https://www.mhc.tn.gov.in/judis/ W.A.No.1103 of 2020

To

1. The Tahsildar Taluk Office Bhavani.

2. The Deputy Director Deputy Director of Health Services Erode.

3. The District Fire Officer Fire and Rescue Operation Squad Erode District.

__________

https://www.mhc.tn.gov.in/judis/ W.A.No.1103 of 2020

THE HON'BLE CHIEF JUSTICE AND SENTHILKUMAR RAMAMOORTHY, J.

(kpl)

W.A.No.1103 of 2020

20.01.2021

__________

https://www.mhc.tn.gov.in/judis/