Citation : 2021 Latest Caselaw 1168 Mad
Judgement Date : 20 January, 2021
O.S.A. Nos. 348 to 359 of 2017
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 20.01.2021
CORAM :
THE HON'BLE MR. JUSTICE N.KIRUBAKARAN
and
THE HON'BLE MR. JUSTICE P.D.AUDIKESAVALU
O.S.A. Nos. 348 to 359 of 2017
and
C.M.P. Nos. 22686 to 22721 of 2017
O.S.A. No. 348 of 2017:-
B.Venkatesh Alias B.Venkatasubramanyam ... Appellant
Vs.
1. The Gandhi Nagar Club
(A club registered under the Societies
Registration Act under Regn. No.12/1951
Rep. by its Secretary
No.73, B. Ramachandra Adhithanar Salai
(Formerly Fourth Main Road)
The Gandhi Nagar, Adyar, Chennai - 600 020.
2. Sunil Reddy
3. Mohan Raghavan
4. Mahesh V.Shanbhag
5. D.Ilamurugu
6. T.N.Ananth
7. K.Balaji
8. Ganesan Maniyan
9. R.Natarajan
10. B.Suresh Kumar
11. Veluchamy
12. Sudhakar Rajendran
13. V.Ravichandran
14. George V.Joseph
15. P.Ramkumar ... Respondents
https://www.mhc.tn.gov.in/judis/
O.S.A. Nos. 348 to 359 of 2017
Prayer : Original Side Appeal filed under Order XXXVI Rule 1 of the Original Side Rules read with Clause XV of the Letters Patent praying to set aside the Judgment and Decree dated 22.12.2017 passed in Application No. 8451 of 2017 in C.S. No. 203 of 2017.
For Appellant : Ms. S.Rekha for Mr. R.Parthasarathy
For Respondents : Mr. Krishna Srinivasan (For R1 to R14) for M/s. Ramasubramaniam Associates M/s. AL. Ganthimathi (For R15)
O.S.A. No. 349 of 2017:-
B.Venkatesh Alias B.Venkatasubramanyam ... Appellant
Vs.
1. The Gandhi Nagar Club (A club registered under the Societies Registration Act under Regn. No.12/1951 Rep. by its Secretary No.73, B. Ramachandra Adhithanar Salai (Formerly Fourth Main Road) The Gandhi Nagar, Adyar, Chennai - 600 020.
2. Sunil Reddy
3. Mohan Raghavan
4. Mahesh V.Shanbhag
5. D.Ilamurugu
6. T.N.Ananth
7. K.Balaji
8. Ganesan Maniyan
9. R.Natarajan
10. B.Suresh Kumar
11. Veluchamy
12. Sudhakar Rajendran https://www.mhc.tn.gov.in/judis/
O.S.A. Nos. 348 to 359 of 2017
13. V.Ravichandran
14. George V.Joseph
15. P.Ramkumar ... Respondents
Prayer : Original Side Appeal filed under Order XXXVI Rule 1 of the Original Side Rules read with Clause XV of the Letters Patent praying to set aside the Judgment and Decree dated 22.12.2017 passed in Application No. 8452 of 2017 in C.S. No. 203 of 2017.
For Appellant : Ms. S.Rekha for Mr. R.Parthasarathy
For Respondents : Mr. Krishna Srinivasan (For R1 to R14) for M/s. Ramasubramaniam Associates M/s. AL. Ganthimathi (For R15)
O.S.A. No. 350 of 2017:-
B.Venkatesh Alias B.Venkatasubramanyam ... Appellant
Vs.
1. The Gandhi Nagar Club (A club registered under the Societies Registration Act under Regn. No.12/1951 Rep. by its Secretary No.73, B. Ramachandra Adhithanar Salai (Formerly Fourth Main Road) The Gandhi Nagar, Adyar, Chennai - 600 020.
2. Sunil Reddy
3. Mohan Raghavan
4. Mahesh V.Shanbhag
5. D.Ilamurugu
6. T.N.Ananth
7. K.Balaji
8. Ganesan Maniyan https://www.mhc.tn.gov.in/judis/
O.S.A. Nos. 348 to 359 of 2017
9. R.Natarajan
10. B.Suresh Kumar
11. Veluchamy
12. Sudhakar Rajendran
13. V.Ravichandran
14. George V.Joseph
15. P.Ramkumar ...
Respondents
Prayer : Original Side Appeal filed under Order XXXVI Rule 1 of the Original Side Rules read with Clause XV of the Letters Patent praying to set aside the Judgment and Decree dated 22.12.2017 passed in Application No. 8453 of 2017 in C.S. No. 203 of 2017.
For Appellant : Ms. S.Rekha for Mr. R.Parthasarathy
For Respondents : Mr. Krishna Srinivasan (For R1 to R14) for M/s. Ramasubramaniam Associates M/s. AL. Ganthimathi (For R15)
O.S.A. No. 351 of 2017:-
V.Lakshman ... Appellant
Vs.
1. The Gandhi Nagar Club (A club registered under the Societies Registration Act under Regn. No.12/1951 Rep. by its Secretary No.73, B. Ramachandra Adhithanar Salai (Formerly Fourth Main Road) The Gandhi Nagar, Adyar, Chennai - 600 020.
2. Sunil Reddy
3. Mohan Raghavan
4. Mahesh V.Shanbhag https://www.mhc.tn.gov.in/judis/
O.S.A. Nos. 348 to 359 of 2017
5. D.Ilamurugu
6. T.N.Ananth
7. K.Balaji
8. Ganesan Maniyan
9. R.Natarajan
10. B.Suresh Kumar
11. Veluchamy
12. Sudhakar Rajendran
13. V.Ravichandran
14. George V.Joseph
15. P.Ramkumar ...
Respondents
Prayer : Original Side Appeal filed under Order XXXVI Rule 1 of the Original Side Rules read with Clause XV of the Letters Patent praying to set aside the Judgment and Decree dated 22.12.2017 passed in Application No. 8454 of 2017 in C.S. No. 204 of 2017.
For Appellant : Ms. S.Rekha for Mr. R.Parthasarathy
For Respondents : Mr. Krishna Srinivasan (For R1 to R14) for M/s. Ramasubramaniam Associates M/s. AL. Ganthimathi (For R15)
O.S.A. No. 352 of 2017:-
V.Lakshman ... Appellant
Vs.
1. The Gandhi Nagar Club (A club registered under the Societies Registration Act under Regn. No.12/1951 Rep. by its Secretary No.73, B. Ramachandra Adhithanar Salai (Formerly Fourth Main Road) The Gandhi Nagar, Adyar, Chennai - 600 020. https://www.mhc.tn.gov.in/judis/
O.S.A. Nos. 348 to 359 of 2017
2. Sunil Reddy
3. Mohan Raghavan
4. Mahesh V.Shanbhag
5. D.Ilamurugu
6. T.N.Ananth
7. K.Balaji
8. Ganesan Maniyan
9. R.Natarajan
10. B.Suresh Kumar
11. Veluchamy
12. Sudhakar Rajendran
13. V.Ravichandran
14. George V.Joseph
15. P.Ramkumar ... Respondents
Prayer : Original Side Appeal filed under Order XXXVI Rule 1 of the Original Side Rules read with Clause XV of the Letters Patent praying to set aside the Judgment and Decree dated 22.12.2017 passed in Application No. 8455 of 2017 in C.S. No. 204 of 2017.
For Appellant : Ms. S.Rekha for Mr. R.Parthasarathy
For Respondents : Mr. Krishna Srinivasan (For R1 to R14) for M/s. Ramasubramaniam Associates M/s. AL. Ganthimathi (For R15)
O.S.A. No. 353 of 2017:-
V.Lakshman ... Appellant
Vs.
1. The Gandhi Nagar Club (A club registered under the Societies Registration Act under Regn. No.12/1951 https://www.mhc.tn.gov.in/judis/
O.S.A. Nos. 348 to 359 of 2017
Rep. by its Secretary No.73, B. Ramachandra Adhithanar Salai (Formerly Fourth Main Road) The Gandhi Nagar, Adyar, Chennai - 600 020.
2. Sunil Reddy
3. Mohan Raghavan
4. Mahesh V.Shanbhag
5. D.Ilamurugu
6. T.N.Ananth
7. K.Balaji
8. Ganesan Maniyan
9. R.Natarajan
10. B.Suresh Kumar
11. Veluchamy
12. Sudhakar Rajendran
13. V.Ravichandran
14. George V.Joseph
15. P.Ramkumar ... Respondents
Prayer : Original Side Appeal filed under Order XXXVI Rule 1 of the Original Side Rules read with Clause XV of the Letters Patent praying to set aside the Judgment and Decree dated 22.12.2017 passed in Application No. 8456 of 2017 in C.S. No. 204 of 2017.
For Appellant : Ms. S.Rekha for Mr. R.Parthasarathy
For Respondents : Mr. Krishna Srinivasan (For R1 to R14) for M/s. Ramasubramaniam Associates M/s. AL. Ganthimathi (For R15)
O.S.A. No. 354 of 2017:-
Ashok Sarangan ... Appellant
https://www.mhc.tn.gov.in/judis/
O.S.A. Nos. 348 to 359 of 2017
Vs.
1. The Gandhi Nagar Club (A club registered under the Societies Registration Act under Regn. No.12/1951 Rep. by its Secretary No.73, B. Ramachandra Adhithanar Salai (Formerly Fourth Main Road) The Gandhi Nagar, Adyar, Chennai - 600 020.
2. Sunil Reddy
3. Mohan Raghavan
4. Mahesh V.Shanbhag
5. D.Ilamurugu
6. T.N.Ananth
7. K.Balaji
8. Ganesan Maniyan
9. R.Natarajan
10. B.Suresh Kumar
11. Veluchamy
12. Sudhakar Rajendran
13. V.Ravichandran
14. George V.Joseph
15. P.Ramkumar ... Respondents
Prayer : Original Side Appeal filed under Order XXXVI Rule 1 of the Original Side Rules read with Clause XV of the Letters Patent praying to set aside the Judgment and Decree dated 22.12.2017 passed in Application No. 8457 of 2017 in C.S. No. 205 of 2017.
For Appellant : Ms. S.Rekha for Mr. R.Parthasarathy
For Respondents : Mr. Krishna Srinivasan (For R1 to R14) for M/s. Ramasubramaniam Associates M/s. AL. Ganthimathi (For R15)
https://www.mhc.tn.gov.in/judis/
O.S.A. Nos. 348 to 359 of 2017
O.S.A. No. 355 of 2017:-
Ashok Sarangan ... Appellant
Vs.
1. The Gandhi Nagar Club (A club registered under the Societies Registration Act under Regn. No.12/1951 Rep. by its Secretary No.73, B. Ramachandra Adhithanar Salai (Formerly Fourth Main Road) The Gandhi Nagar, Adyar, Chennai - 600 020.
2. Sunil Reddy
3. Mohan Raghavan
4. Mahesh V.Shanbhag
5. D.Ilamurugu
6. T.N.Ananth
7. K.Balaji
8. Ganesan Maniyan
9. R.Natarajan
10. B.Suresh Kumar
11. Veluchamy
12. Sudhakar Rajendran
13. V.Ravichandran
14. George V.Joseph
15. P.Ramkumar ... Respondents
Prayer : Original Side Appeal filed under Order XXXVI Rule 1 of the Original Side Rules read with Clause XV of the Letters Patent praying to set aside the Judgment and Decree dated 22.12.2017 passed in Application No. 8458 of 2017 in C.S. No. 205 of 2017.
https://www.mhc.tn.gov.in/judis/
O.S.A. Nos. 348 to 359 of 2017
For Appellant : Ms. S.Rekha for Mr. R.Parthasarathy
For Respondents : Mr. Krishna Srinivasan (For R1 to R14) for M/s. Ramasubramaniam Associates M/s. AL. Ganthimathi (For R15)
O.S.A. No. 356 of 2017:-
Ashok Sarangan ... Appellant
Vs.
1. The Gandhi Nagar Club (A club registered under the Societies Registration Act under Regn. No.12/1951 Rep. by its Secretary No.73, B. Ramachandra Adhithanar Salai (Formerly Fourth Main Road) The Gandhi Nagar, Adyar, Chennai - 600 020.
2. Sunil Reddy
3. Mohan Raghavan
4. Mahesh V.Shanbhag
5. D.Ilamurugu
6. T.N.Ananth
7. K.Balaji
8. Ganesan Maniyan
9. R.Natarajan
10. B.Suresh Kumar
11. Veluchamy
12. Sudhakar Rajendran
13. V.Ravichandran
14. George V.Joseph
15. P.Ramkumar ... Respondents
Prayer : Original Side Appeal filed under Order XXXVI Rule 1 of the Original Side Rules read with Clause XV of the Letters Patent praying to set aside the
https://www.mhc.tn.gov.in/judis/
O.S.A. Nos. 348 to 359 of 2017
Judgment and Decree dated 22.12.2017 passed in Application No. 8459 of 2017 in C.S. No. 205 of 2017.
For Appellant : Ms. S.Rekha for Mr. R.Parthasarathy
For Respondents : Mr. Krishna Srinivasan (For R1 to R14) for M/s. Ramasubramaniam Associates M/s. AL. Ganthimathi (For R15)
O.S.A. No. 357 of 2017:-
R.V.Gopalan ... Appellant
Vs.
1. The Gandhi Nagar Club (A club registered under the Societies Registration Act under Regn. No.12/1951 Rep. by its Secretary No.73, B. Ramachandra Adhithanar Salai (Formerly Fourth Main Road) The Gandhi Nagar, Adyar, Chennai - 600 020.
2. Sunil Reddy
3. Mohan Raghavan
4. Mahesh V.Shanbhag
5. D.Ilamurugu
6. T.N.Ananth
7. K.Balaji
8. Ganesan Maniyan
9. R.Natarajan
10. B.Suresh Kumar
11. Veluchamy
12. Sudhakar Rajendran
13. V.Ravichandran
14. George V.Joseph
15. P.Ramkumar ... Respondents
https://www.mhc.tn.gov.in/judis/
O.S.A. Nos. 348 to 359 of 2017
Prayer : Original Side Appeal filed under Order XXXVI Rule 1 of the Original Side Rules read with Clause XV of the Letters Patent praying to set aside the Judgment and Decree dated 22.12.2017 passed in Application No. 8460 of 2017 in C.S. No. 206 of 2017.
For Appellant : Ms. S.Rekha for Mr. R.Parthasarathy
For Respondents : Mr. Krishna Srinivasan (For R1 to R14) for M/s. Ramasubramaniam Associates M/s. AL. Ganthimathi (For R15)
O.S.A. No. 358 of 2017:-
R.V.Goapalan ... Appellant
Vs.
1. The Gandhi Nagar Club (A club registered under the Societies Registration Act under Regn. No.12/1951 Rep. by its Secretary No.73, B. Ramachandra Adhithanar Salai (Formerly Fourth Main Road) The Gandhi Nagar, Adyar, Chennai - 600 020.
2. Sunil Reddy
3. Mohan Raghavan
4. Mahesh V.Shanbhag
5. D.Ilamurugu
6. T.N.Ananth
7. K.Balaji
8. Ganesan Maniyan
9. R.Natarajan
10. B.Suresh Kumar
11. Veluchamy
12. Sudhakar Rajendran
13. V.Ravichandran
https://www.mhc.tn.gov.in/judis/
O.S.A. Nos. 348 to 359 of 2017
14. George V.Joseph
15. P.Ramkumar ... Respondents
Prayer : Original Side Appeal filed under Order XXXVI Rule 1 of the Original Side Rules read with Clause XV of the Letters Patent praying to set aside the Judgment and Decree dated 22.12.2017 passed in Application No. 8461 of 2017 in C.S. No. 206 of 2017.
For Appellant : Ms. S.Rekha for Mr. R.Parthasarathy
For Respondents : Mr. Krishna Srinivasan (For R1 to R14) for M/s. Ramasubramaniam Associates M/s. AL. Ganthimathi (For R15)
O.S.A. No. 359 of 2017:-
R.V.Gopalan ... Appellant
Vs.
1. The Gandhi Nagar Club (A club registered under the Societies Registration Act under Regn. No.12/1951 Rep. by its Secretary No.73, B. Ramachandra Adhithanar Salai (Formerly Fourth Main Road) The Gandhi Nagar, Adyar, Chennai - 600 020.
2. Sunil Reddy
3. Mohan Raghavan
4. Mahesh V.Shanbhag
5. D.Ilamurugu
6. T.N.Ananth
7. K.Balaji
8. Ganesan Maniyan
9. R.Natarajan https://www.mhc.tn.gov.in/judis/
O.S.A. Nos. 348 to 359 of 2017
10. B.Suresh Kumar
11. Veluchamy
12. Sudhakar Rajendran
13. V.Ravichandran
14. George V.Joseph
15. P.Ramkumar ... Respondents
Prayer : Original Side Appeal filed under Order XXXVI Rule 1 of the Original Side Rules read with Clause XV of the Letters Patent praying to set aside the Judgment and Decree dated 22.12.2017 passed in Application No. 8462 of 2017 in C.S. No. 206 of 2017.
For Appellant : Ms. S.Rekha for Mr. R.Parthasarathy
For Respondents : Mr. Krishna Srinivasan (For R1 to R14) for M/s. Ramasubramaniam Associates M/s. AL. Ganthimathi (For R15)
COMMON JUDGMENT [Judgment of the Court was made by N.KIRUBAKARAN, J.,]
It is represented by Learned Counsel for all Appellants and Mr. Krishna
Srinivasan, Learned Counsel appearing for the First to Fourteenth Respondents
that these matters have become infructuous and therefore, the Appeals may be
dismissed. Learned Counsel for the Appellants has also filed a memo
dated 20.01.2021 to that effect, which is placed on record.
https://www.mhc.tn.gov.in/judis/
O.S.A. Nos. 348 to 359 of 2017
2. In view of the joint representation made by Learned Counsel appearing for
the Parties and memo filed, the Appeals are dismissed as infructuous.
Consequently, connected Miscellaneous Petitions are closed. No costs.
(N.K.K.,J.) (P.D.A.,J.) 20.01.2021 Maya
Index : Yes Internet : Yes
https://www.mhc.tn.gov.in/judis/
O.S.A. Nos. 348 to 359 of 2017
N.KIRUBAKARAN, J.
and P.D.AUDIKESAVALU, J.
Maya
O.S.A. Nos. 348 to 359 of 2017
Dated : 20.01.2021
https://www.mhc.tn.gov.in/judis/
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