V.Chinnasamy vs The District Collector
2021 Latest Caselaw 3901 Mad

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                      DATED 16.02.2021

                                                          CORAM

                          THE HONOURABLE MR. JUSTICE M.SATHYANARAYANAN

                                                              AND

                                   THE HONOURABLE MR. JUSTICE A.A.NAKKIRAN

                                                 W.A.No.165 of 2021
                                               and C.M.P.No.761 of 2021
                     V.Chinnasamy                                                      ..   Appellant
                                                              Versus

                     1.The District Collector,
                       Coimbatore District, Coimbatore.

                     2.The Sub Collector,
                       Pollachi, Coimbatore District.

                     3.Panchayat President,
                       Kampalappatti Panchayat,
                       Anaimalai Panchayat Union,
                       Pollachi Taluk, Coimbatore District.

                     4.P.Thangavel

                     5.P.Muthusamy                                                   .. Respondents

                     Prayer:-    Writ Appeal filed under Clause 15 of the Letter Patent to
                     allow this Writ Appeal and set aside the order passed in No.9738 of
                     2014, dated 25.09.2018, allow the Writ Petition.

                                      For Appellant       :         Mr.V.Ravi
                                      For R1 to R3        :         Mr.R.Vijayakumar
                                                                    Additional Government Pleader
https://www.mhc.tn.gov.in/judis/
                                                                1
                                                                    M.SATHYANARAYANAN, J.,
                                                                                      AND
                                                                           A.A.NAKKIRAN, J.,
                                                                                         sk

                                                       JUDGMENT

[Order of the Court was made by M.SATHYANARAYANAN, J.] The learned counsel appearing for the appellant seeks permission

of this Court to withdraw this Writ Appeal and also made an

endorsement to that effect.

2. In the light of the said endorsement, the Writ Appeal is

dismissed as withdrawn. No costs. Consequently connected

miscellaneous petition is closed.

                                                                          [M.S.N.,J,]    [A.A.N.J.]
                                                                                16.02.2021
                     sk
                     Internet:Yes/No
                     Index : Yes/No
                     To

1.The District Collector, Coimbatore District, Coimbatore.

2.The Sub Collector, Pollachi, Coimbatore District.

3.Panchayat President, Kampalappatti Panchayat, Anaimalai Panchayat Union, Pollachi Taluk, Coimbatore District.

W.A.No.165 of 2021

https://www.mhc.tn.gov.in/judis/