Soundhiram @ Masilamani vs S.P.Nallathambi
2021 Latest Caselaw 25378 Mad

                                                                                  A.S. No.20 of 2018


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED : 23.12.2021

                                                       CORAM:

                                    THE HONOURABLE MR.JUSTICE S.S.SUNDAR

                                                   A.S. No.20 of 2018

                                                    [Hybrid Mode]

                    Soundhiram @ Masilamani                                         .. Appellant
                                                            Vs.

                    1.S.P.Nallathambi
                    2.Rajamani                                               ..     Respondents

                    Prayer:- Appeal Suit filed under Section 96 of C.P.C., to allow the above
                    Regular Appeal and set aside the judgment and decree dated 01.06.2017
                    made in O.S.No.178/2012 on the file of the Additional District Court at
                    Namakkal.

                                      For Appellant               :   Mr.T.Dhanya Kumar
                                      For R1 and R2               :   Mr.M.Balasubramanian


                                                      JUDGMENT

(1) This Appeal is filed to set aside the judgment and decree dated

01.06.2017 made in O.S.No.178/2012 on the file of the Additional

District Court at Namakkal.

https://www.mhc.tn.gov.in/judis 1/3 A.S. No.20 of 2018

(2) Learned counsel appearing for the appellant seeks permission of this

Court to withdraw this Appeal Suit. Learned counsel for the

appellant has circulated a letter to that effect.

(3) Recording the submission of the learned counsel appearing for the

appellant, this Appeal Suit is dismissed as withdrawn. No costs.

23.12.2021 cda Internet : Yes

To The Additional District Court, Namakkal.

https://www.mhc.tn.gov.in/judis 2/3 A.S. No.20 of 2018

S.S.SUNDAR, J.,

cda

AS.No.20/2018

23.12.2021

https://www.mhc.tn.gov.in/judis 3/3