Suriya @ Ranjith @ Sekar vs The State Represented By Its
2021 Latest Caselaw 24870 Mad

                                                                         Crl.OP(MD) No.8597 of 2019


                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED : 16.12.2021

                                                     CORAM:

                             THE HONOURABLE MR.JUSTICE K.MURALI SHANKAR

                                          CRL.OP(MD)No. 8597 of 2019
                                                     and
                                          Crl.M.P(MD) No.5410 of 2019

                     Suriya @ Ranjith @ Sekar                    ... Petitioner/ Accused No.1
                                                          -vs-
                     1.The State represented by its
                       Deputy Superintendent of Police,
                       Kodaikanal, Sub Division,
                       Dindigul District.

                     2. The Inspector of Police,
                        Kodaikanal Police Station,
                        Kodaikanal, Dindigul District.
                        (Crime No.111 of 2008)         .... 1st and 2nd Respondents/Complainants

                     2. P.Arumugam
                        Inspector of Police,
                        Pattiveeranpatti Police Station,
                        Pattiveeranpatti,
                        Dindigul District.               ... 3rd Respondent/Defacto Complainant

                     PRAYER : Criminal Original Petition filed under Section 482 Cr.P.C, to
                     call for the records pertaining to the criminal case proceedings in S.C.No.
                     339 of 2018 pending on the file of the learned Principal District and
                     Sessions Judge, Dindigul and quash the same.

                     1/4

https://www.mhc.tn.gov.in/judis
                                                                                Crl.OP(MD) No.8597 of 2019


                                     For Petitioner      : Mr.A.Jayaramachandran
                                     For R1 & R2         : Mr.M.Muthumanikkam
                                                           Government Advocate (Crl.Side)
                                     For R3              : No Appearance

                                                             ORDER

This Criminal Original Petition has been filed seeking orders to call

for the records pertaining to the criminal case proceedings in S.C.No.339 of

2018 pending on the file of the learned Principal District and Sessions

Judge, Dindigul and quash the same.

2.When the matter is taken up for hearing today, the learned counsel

for the petitioner as well as the learned Government Advocate would submit

that the learned Principal District and Sessions Judge, Dindigul, after

completing the trial, has passed a judgment, dated 19.01.2021, acquitting

the accused including the petitioner herein and hence, noting survives for

further adjudication in this petition.

https://www.mhc.tn.gov.in/judis Crl.OP(MD) No.8597 of 2019

3. Recording the above submission, this Criminal Original Petition is

dismissed as infructuous. Consequently, the connected Criminal

Miscellaneous Petition is closed.

                                                                                          16.12.2021

                     Index    : Yes / No
                     Internet : Yes / No
                     ebsi

                     Note :

In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate / litigant concerned.

To

1.The Deputy Superintendent of Police, Kodaikanal, Sub Division, Dindigul District.

2. The Inspector of Police, Kodaikanal Police Station, Kodaikanal, Dindigul District.

3. The Additional Public Prosecutor, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis Crl.OP(MD) No.8597 of 2019

K.MURALI SHANKAR,J.

ebsi

CRL.OP(MD)No. 8597 of 2019 and Crl.M.P(MD) No.5410 of 2019

16.12.2021

https://www.mhc.tn.gov.in/judis