S.Palanivel vs S.Parvathy
2021 Latest Caselaw 24835 Mad

                                                                                         C.S.No.205 of 2021

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED: 16.12.2021

                                                        CORAM:

                                  THE HON'BLE MR. JUSTICE ABDUL QUDDHOSE

                                                    C.S.No.205 of 2021


                S.Palanivel                                                            ...    Plaintiff
                                                     Versus

                1.S.Parvathy
                2.S.Alamelu
                3.S.Shanthi                                                            ... Defendants

                          Suit filed to pass a preliminary decree of partition and for other reliefs.

                                   For Plaintiff     : Mr.C.B.Muralikrishnan
                                   For Defendants    : Mr.K.Sathiyavel


                                                    JUDGMENT

Earlier the matter was referred to Tamil Nadu Mediation and Conciliation

Centre, attached to Madras High Court. Before the Tamil Nadu Mediation and

Conciliation Centre, the parties have settled their dispute amicably among

themselves.

ABDUL QUDDHOSE, J

https://www.mhc.tn.gov.in/judis C.S.No.205 of 2021

sr/rgi

2. Both the parties have entered into a Joint of Compromise and filed the

Joint Memo of Compromise before the Mediation Ccntre and it has been

placed before this Court today. Parties were also present before this Court on

the last hearing date.

3. In terms of the Joint Memo of Compromise, entered into between the

parties, the suit is decreed. The Joint Memorandum of Compromise shall form

part of this judgment. No costs. Consequently, connected O.A.No.372 of 2021

is closed.

16.12.2021 sr/rgi Index: Yes/No Internet: Yes/No Speaking Order/Non-Speaking Order

C.S.No.205 of 2021

https://www.mhc.tn.gov.in/judis