Karur Taluk Kongu Trust Kongu vs P.Subbarayan (Died)
2021 Latest Caselaw 24628 Mad

                                                                           S.A.No.1071 of 1999

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                             DATED: 14.12.2021

                                                   CORAM

                                  THE HON'BLE MR.JUSTICE R.VIJAYAKUMAR

                                             S.A.No.1071 of 1999


                     1.Karur Taluk Kongu Trust Kongu
                       Thirumana Mandapam
                       Represented by its President-cum Managing Trustee
                       M.Vijayan

                     2.M.Vijayan

                     3.S.Nallusamy

                     4.K.V.Ramasamy

                     5.K.N.S.Karuppannan

                     6.P.Chinnappa Gounder

                     7.T.P.R.Sivasamy

                     8.M.Balasubramanian @ M.G.Mani

                     9.R.Ramalingam

                     10.K.Thambithurai                          ... Appellants/
                                                                    Respondents/
                                                                    Defendants

                                                      Vs.

                     1.P.Subbarayan (Died)                      ... Respondent/
                                                                    Appellant/
                                                                    Plaintiff
https://www.mhc.tn.gov.in/judis
                     1/4
                                                                                 S.A.No.1071 of 1999



                     2.S.Sekar

                     3.S.Manoharan

                     4.S.Mohan

                     5.S.Balachandar

                     6.S.Ravichandran                                 ... Proposed Respondents

                     (RR 2 to 6 are brought on record as legal heirs of
                     deceased sole respondent, vide Court order, dated
                     20.10.2017, made in C.M.P(MD)No.2351 of 2004
                     and C.M.P(MD)Nos.15262 to 15264 of 2003 in
                     S.A.No.1071 of 1999)

                     PRAYER : Second Appeal filed under Section 100 of the Civil
                     Procedure Code, against the judgment and decree made in A.S.No.75 of
                     1996 on the file of the Sub Court, Kuzhithalai, dated 29.10.1998
                     reversing the judgment and decree made in O.S.No.342 of 1995 on the
                     file of the District Munsif Court, Kuzhithalai, dated 29.03.1996.


                                        For Appellants    : Mr.Raguman
                                                            for Karthikeya Venkatachalapathy

                                        For Respondents : No appearance



                                                         JUDGMENT

Mr.R.Raguman, learned representing counsel appearing for the

appellant reports no instructions for the appellants. Recording the

https://www.mhc.tn.gov.in/judis

S.A.No.1071 of 1999

submissions made by the representing counsel appearing for the

appellant this Second Appeal is dismissed for default. No costs.

                                                                         14.12.2021


                     Index        :     Yes / No
                     Internet     :     Yes / No
                     btr


                     Note :

In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate / litigant concerned.

To

1.The Sub Court, Kuzhithalai.

2.The District Munsif Court, Kuzhithalai.

3.The Section Officer, V.R.Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

S.A.No.1071 of 1999

R.VIJAYAKUMAR ,J.

btr

Order made in S.A.No.1071 of 1999

Dated:

14.12.2021

https://www.mhc.tn.gov.in/judis