Gopalakrishnan vs Vijayalakshmi
2021 Latest Caselaw 24273 Mad

                                                                                CMA.No.2261 of 2019

                                      IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED : 09.12.2021

                                                             CORAM

                                THE HONOURABLE MR.JUSTICE T.RAJA
                                              and
                       THE HONOURABLE MR.JUSTICE D.BHARATHA CHAKRAVARTHY

                                      CMA.No.2261/2019 and CMP.No.10188/2019


                     Gopalakrishnan                                           ... Appellant
                                                               -vs-

                     Vijayalakshmi                                            ... Respondent


                                  Civil Miscellaneous Appeal filed under Section 19 of the Family

                     Courts Act against the fair and decreetal order dated 05.02.2018

                     passed in I.A.No.499/2017 in HMOP.No.985/2016 on the file of the

                     Principal Family Court Judge, Coimbatore.


                                             For Appellant       : Mr.C.Veeraraghavan

                                             For Respondent      : Mr.M.Murugananthan


                                                        JUDGMENT

(Judgment of the Court was pronounced by T.RAJA, J.)

Learned Counsel appearing for the appellant seeks permission of

this Court to withdraw the present Civil Miscellaneous Appeal and he

has also made an endorsement to that effect.

https://www.mhc.tn.gov.in/judis CMA.No.2261 of 2019

T.RAJA, J.

and D.BHARATHA CHAKRAVARTHY, J.

tsi

2. Recording the same, permission is granted. Accordingly, the

Civil Miscellaneous Appeal is dismissed as withdrawn. No costs.

Consequently, connected Miscellaneous Petition is closed.

                                                                   (T.R.J.,)        (D.B.C.J.,)

                                                                           09.12.2021

                     tsi

                     To

The Principal Family Court Judge, Coimbatore.

CMA.No.2261 of 2019

https://www.mhc.tn.gov.in/judis CMA.No.2261 of 2019

08.12.2021

https://www.mhc.tn.gov.in/judis