Unknown vs The State Of Tamil Nadu
2021 Latest Caselaw 23999 Mad

                                                                  W.A.Nos.745 to 747 of 2017

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATE: 07.12.2021

                                                  CORAM:

                            THE HON'BLE MR. JUSTICE M.DURAISWAMY
                                             AND
                       THE HON'BLE MR.JUSTICE J.SATHYA NARAYANA PRASAD

                                         W.A.Nos.745 to 747 of 2017


                     1.

K.Mani

2.S.Murugesan

3.G.Ganesan

4.V.Chinnathambi

5.C.Karuppiah

6.C.Palanisamy

7.S.Sagariya Jaganathan

8.T.Thangavel

9.K.P.Selvaraji

10.R.Durai Raj

11.P.Ramasamy

12.T.Kannu Samy

13.N.Marudachalam

14.S.Chinna Thambi

15.K.Subramaniam

16.V.Chandran

17.V.Louis

18.P.Kaliappan

19.V.Jayabal

20.N.Krishnan

21.K.Sivarajan

22.K.Kandasamy

23.P.Paneer Selvam

Page 1/9 https://www.mhc.tn.gov.in/judis W.A.Nos.745 to 747 of 2017

24.P.Krishnan

25.T.Sekar

26.V.Murugesan

27.C.Singaram

28.S.Backiyanathan

29.A.Jaganathan

30.T.V.Ramanan

31.R.Purusothaman

32.S.Mani

33.T.Ponnusamy

34.R.Vadivel

35.P.Chinnaraji

36.K.Vellingiri

37.K.N.Kalyanasundaram

38.K.Chinnaraji

39.R.Aulappan

40.M.Sundaram

41.C.Mani

42.R.Sundaresan

43.T.Murugan

44.S.Ravirajan

45.M.Natarajan

46.R.Madhuraj

47.S.Sheikh Ismail

48.P.Ramasamy

49.M.M.Chinnasamy

50.S.M.Raman

51.A.Shanmugam

52.K.Palanisamy

53.M.Natarajan

54.K.Sampath

55.P.Subramanian

56.R.Nagaboosanam

57.N.Mani

58.S.Veerappan

Page 2/9 https://www.mhc.tn.gov.in/judis W.A.Nos.745 to 747 of 2017

59.S.Krishnappa

60.P.Krishnan

61.M.Subramani

62.M.C.Duraisamy

63.V.C.Munusamy

64.G.Ismail

65.N.Munusamy

66.P.Rajendran

67.M.Subramanian

68.A.Thiyagarajan

69.M.Krishnan

70.S.Ravindran

71.K.Selvaraj

72.S.Ravindran

73.T.Jajabalan

74.V.Parthiban

75.V.Veerakumar

76.N.Vishwanathan

77.S.Gnanavel

78.T.Elangovan

79.P.Arunasadesan

80.R.Mohandoss

81.N.Kaliaperumal

82.V.Chandra Sekaran

83.P.Saminathan

84.M.Thiyagarajan

85.J.Nandagopalan

86.V.Kannan

87.P.Murali

88.P.Jayaraman

89.D.Vanninathab

90.C.Gurumoorthi

91.A.Muruganantham

92.R.Selvam

93.P.Rajasekar

Page 3/9 https://www.mhc.tn.gov.in/judis W.A.Nos.745 to 747 of 2017

94.G.P.Ganesan

95.N.Thippuraj

96.P.R.Gopalan

97.P.Shanmugam

98.D.Martin Raj

99.P.Ramasamy

100. M.Andiyappan

101.N.Seerangan

102.N.Subramanian

103.P.Mariappan

104.K.Murugaiya

105.M.Srinivasan

106.K.Alagarsamy

107.A.Jayaraman

108.R.Paneer Selvam

109.P.Dhanabalan

110.P.Pachimuthu

111.C.Adhimuthu

112.M.Gopinathan

113.S.Jaganathan

114.C.Patchaiyappan

115.T.Nagarajan

116.G.Sugendran

117.P.Govindasamy

118.P.Rajendran

119.R.Palanisamy

120.K.Velayutham

121.V.Kannan

122.A.Dhaskand

123.M.Thangavel Chetty

124.T.Sundaresan

125.S.Kesavan

126.T.V.Shanmugam

127.C.Vengatachalam

128.S.Ramamoorthy

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129.P.Baskaran

130.S.Ravichandran

131.S.Ramesh

132.S.Gowrishankar

133.V.Sivagurunathan ... Appellants in W.A.No.745/2017

1.N.Krishnamurthy

2.G.Gajendran

3.D.R.Sundaram

4.R.V.Ravichandran

5.D.Mohan

6.D.Gunasekaran

7.R.Arul Anandan

8.R.Sunder Singh

9.B.Devan

10.P.Penchamin

11.R.Subramaniam

12.V.Kabaleeswaran

13.P.Kuppuvelu

14.V.K.Selvaraj

15.P.Pitchandi

16.P.Vinayagam

17.D.Kannan

18.Parasunraman

19.N.Natarajan

20.Sivalingam

21.Surendran

22.M.Shanmugam

23.M.Kalyanaraman

24.P.Chellappan ... Appellants in W.A.No.746/2017

1.S.Ramachandran

2.V.E.Muthu @ Ravichandran

3.P.Srinivasan

Page 5/9 https://www.mhc.tn.gov.in/judis W.A.Nos.745 to 747 of 2017

4.N.Vishvanathan

5.S.Sundar Rajan

6.S.Sundaram

7.R.Ganesan

8.S.Arumuga Raj

9.A.Gandhimadhi Nathan

10.S.Kasirajan

11.L.Rosemary

12.P.Subramanian

13.S.Saravana Karthikeyan

14.M.Rajapandi

15.R.V.Anandh

16.V.Ravishankar

17.A.S.Shagul Hameed

18.M.Murugan

19.S.Subbiah

20.M.Saminathan

21.M.Chinnappa Raja

22.R.Muthu Krishnan

23.K.Gurunathan

24.A.Mohamed Illyas

25.R.Arjunan

26.G.Balachandar

27.P.Isakki Muthu

28.A.Sankara Kumar

29.A.Muthu Krishnan

30.M.Jayakumar

31.K.Jakangir

32.T.Murugan

33.N.Nobil Lakshmanan

34.M.Vaiyapuri

35.K.Muthu Ramalingam

36.A.Sivasami Pandian

37.T.Iyyappan

38.R.A.Venkatesan

Page 6/9 https://www.mhc.tn.gov.in/judis W.A.Nos.745 to 747 of 2017

39.J.Gopalakrishnan

40.A.Sivakumar

41.J.Anthony

42.S.M.Thangaraj

43.V.Subramanian

44.J.Abi Raj

45.A.Isrel

46.G.Kannadasan ... Appellants in W.A.No.747/2017

Vs.

1.The State of Tamil Nadu rep by its Secretary, Finance (Pay Cell) Department, Fort St.George, Chennai – 9.

2.The State of Tamil Nadu rep by its Secretary, Personnel and Administrative Reforms, Fort St.George, Chennai – 9. ... Respondents in all 3 W.As

Appeals filed under Clause 15 of the Letters Patent against the order dated 18.11.2013 made in W.P.Nos.1418, 10974 & 18275 of 2013.

For Appellants : Ms.Jasmine Padma (in all 3 W.As)

For Respondents : Mr.R.U.Dinesh Rajkumar, (in all 3 W.As) Additional Government Pleader

Page 7/9 https://www.mhc.tn.gov.in/judis W.A.Nos.745 to 747 of 2017

COMMON JUDGMENT

(Judgment was delivered by M.DURAISWAMY, J.)

Ms.Jasmine Padma, learned counsel appearing for the appellants

submitted that in view of the order dated 15.04.2021 passed in the

Review Application Nos.121 to 129 of 2017, nothing survives for

adjudication in the Writ Appeals.

2.Recording the submission made by the learned counsel for the

appellants, the Writ Appeals are dismissed as infructuous. No costs.

                     Index         : Yes/No                          [M.D., J.] [J.S.N.P., J.]
                     va                                                       07.12.2021




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https://www.mhc.tn.gov.in/judis W.A.Nos.745 to 747 of 2017

M.DURAISWAMY, J. and J.SATHYA NARAYANA PRASAD, J. va

W.A.Nos.745 to 747 of 2017

07.12.2021

Page 9/9 https://www.mhc.tn.gov.in/judis