Sunday, 10, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Dr.A.Ansiya vs The Directorate General Of Health ...
2021 Latest Caselaw 17350 Mad

Citation : 2021 Latest Caselaw 17350 Mad
Judgement Date : 24 August, 2021

Madras High Court
Dr.A.Ansiya vs The Directorate General Of Health ... on 24 August, 2021
                                                                            W.A.No.616 of 2020

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED : 24.08.2021

                                                         CORAM

                                      THE HON'BLE MR.JUSTICE M.M.SUNDRESH
                                                       and
                                      THE HON'BLE MRS.JUSTICE S.KANNAMMAL

                                                  W.A.No.616 of 2020
                                       and C.M.P.Nos.9600, 9603 & 9606 of 2020


                     Dr.A.Ansiya                                                   .. Appellant

                                                          Vs.

                     1.The Directorate General of Health Services,
                       Ministry of Health and Family Welfare,
                       Government of India,
                       Nirman Bhawan, New Delhi.

                     2.The Dean
                       ESI Medical College & PGIMSR ESI Corporation,
                       Ministry of Labour & Employment,
                       Government of India,
                       Ashok Pillar Road, K.K.Nagar,
                       Chennai – 600 078.                                        ..Respondents

                          Appeal filed under Clause 15 of Letters Patent against the order
                     dated 04.11.2019 made in W.P.No.21173 of 2019.

                               For Appellant         :     Mr.A.V.Arun

                               For Respondents       :     Mr.K.Subbu Ranga Bharathi for R1
                                                           Mr.K.Prabhakar for R2
                                                           M/s.Shubharanjani Anandh
                                                           for Medical Council of India/
                                                           Proposed Respondent


                     Page 1 of 4


https://www.mhc.tn.gov.in/judis/
                                                                                       W.A.No.616 of 2020



                                                          JUDGMENT

(Delivered by M.M.SUNDRESH, J.)

This appeal is preferred against the order dated 04.11.2019

made in W.P.No.21173 of 2019.

2. When the matter is taken up for hearing, it has been informed

that the matter has been resolved and in the letter dated 23.08.2021

addressed to the appellant, it has been stated as follows:-

With reference to the above, in pursuance of interim order dated 28.04.2021 & 18.08.2021 issued by the Hon'ble High Court of Madras in W.A.No.616 of 2020 and your representation letter dated 05.05.2021 & 11.05.2021, it is informed that your Revised Bond is accepted subject to the final outcome of the W.A.No.616 of 2020.

Further, it is informed that all your original certificates will be retained in the institution till the completion of compulsory bond service.

This is for your information.

3. Learned counsel appearing for the appellant also submitted

that the aforesaid order is agreeable to the appellant.

https://www.mhc.tn.gov.in/judis/ W.A.No.616 of 2020

4. In view of the same, nothing survives for adjudication in this

writ appeal and the same stands closed. No costs. Consequently,

connected miscellaneous petitions are closed.

                                                                    (M.M.S., J.)    (S.K., J.)
                                                                            24.08.2021
                     Index:Yes/No
                     mmi/ssm


                     To

1.The Directorate General of Health Services, Ministry of Health and Family Welfare, Government of India, Nirman Bhawan, New Delhi.

2.The Dean ESI Medical College & PGIMSR ESI Corporation, Ministry of Labour & Employment, Government of India, Ashok Pillar Road, K.K.Nagar, Chennai – 600 078.

https://www.mhc.tn.gov.in/judis/ W.A.No.616 of 2020

M.M.SUNDRESH,J.

and S.KANNAMMAL,J.

mmi

W.A.No.616 of 2020

24.08.2021

https://www.mhc.tn.gov.in/judis/

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter