P.Karthik Vishwanath vs Mr.T.Rathinavel Pandian
2021 Latest Caselaw 15495 Mad

                                                                            Cont.P.No.(MD)No.989 of 2021


                        BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED : 02.08.2021

                                                     CORAM

                             THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN

                                           Cont.P.No.(MD)No.989 of 2021
                P.Karthik Vishwanath                                                ... Petitioner
                                                        Vs.
                Mr.T.Rathinavel Pandian
                Assistant Commissioner,
                Hindu Religious and Charitable Endowment Department,
                Nagercoil,
                Kanyakumari District.                                             ... Respondent


                Prayer : Contempt Petition filed under Section 11 of Contempt of Courts Act, to
                initiate contempt proceedings against the Contemnor/Respondent and punish
                him for the wilful disobedience of the order of this Court in W.P(MD).No.
                11963 of 2020 dated 17.09.2020.
                                   For Petitioner : Mr.T.Lajapathi Roy
                                   For Respondent : Mr.Ragavendran,
                                                    Government Advocate.


                                                 JUDGMENT

This Court, vide Order, dated 17.09.2020 had directed the respondent to

look into the complaint of the writ petitioner. Complaint of the petitioner

appears to have enquired and closed.

https://www.mhc.tn.gov.in/judis/

Cont.P.No.(MD)No.989 of 2021

2. Hence, this Contempt Petition stands closed. The petitioner is at

liberty to challenge the same in the manner known to law.

                                                                                           02.08.2021
                Index              : Yes / No
                Internet           : Yes/ No
                kmm

Note :In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate/litigant concerned.

To:

Mr.T.Rathinavel Pandian Assistant Commissioner, Hindu Religious and Charitable Endowment Department, Nagercoil, Kanyakumari District.

https://www.mhc.tn.gov.in/judis/

Cont.P.No.(MD)No.989 of 2021

G.R.SWAMINATHAN, J.

kmm

Cont.P.(MD)No.989 of 2021

02.08.2021

https://www.mhc.tn.gov.in/judis/