V.P.R.Auto Components vs The Managing Director
2021 Latest Caselaw 15471 Mad

                                                                              W.A.No.453 of 2021

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED : 02.08.2021

                                                          CORAM

                                      THE HON'BLE MR.JUSTICE M.M.SUNDRESH
                                                       and
                                      THE HON'BLE MRS.JUSTICE S.KANNAMMAL

                                                  W.A.No.453 of 2021
                                               and C.M.P.No.1777 of 2021
                                                and W.P.No.4169 of 2021

                     V.P.R.Auto Components                                   .. Appellant

                                                           Vs

                     1.The Managing Director,
                       Tamil Nadu Small Industries Development,
                           Corporation Limited,
                       Registered Office:
                       SIDCO Corporate Office Buildings,
                       Thiru-Vi-Ka Industrial Estate,
                       Guindy, Chennai – 600 032.

                     2.The Branch Manager,
                       SIDCO Branch Office,
                       Industrial Estate, Kakkalur – 602 003.                .. Respondents


                               Appeal filed under Clause 15 of Letters Patent against the order

                     dated 22.11.2019 passed in W.P.No.24911 of 2015 on the file of this

                     Court.

                               For Appellant          :     Mr.S.Illamvaludhi
                               For R1                 :     Mr.S.P.Prabhakaran
                               For R2                 :     No appearance


                     Page 1 of 4


https://www.mhc.tn.gov.in/judis/
                                                                               W.A.No.453 of 2021

                                                      JUDGMENT

(Delivered by M.M.SUNDRESH, J.)

This writ appeal has been preferred against the order of the

learned single Judge, who rightly dismissed the writ petition after

holding that there is not only a default but the cancellation order has

not been put to challenge.

2.Though the learned counsel for the appellant tries to make

submission on merit, we are not inclined to entertain it as the ultimate

conclusion arrived at by the learned single Judge does not warrant

interference.

3.Taking note of the fact that the subject matter in the appeal is

against the dismissal of the writ petition filed by the appellant who

sought for handing over of the plot in tune with the memorandum, the

learned single Judge having noted that there appears to be a default

coupled with the cancellation order has not been challenged, no relief

can be granted. Now, it appears that the writ petition has been filed in

W.P.No.4169 of 2021 challenging the cancellation order.

https://www.mhc.tn.gov.in/judis/ W.A.No.453 of 2021

4.In such view of the mater, we are closing the writ appeal with

the observation that the order of the learned single Judge will not

stand in the way of the issue raised in the writ petition in W.P.No.4169

of 2021 both on fact and law.

5.With the above observation, the writ appeal stands closed. No

costs. Consequently, connected miscellaneous petition is closed.

6.Registry is directed to post W.P.No.4169 of 2021 before the

learned single Judge dealing with the roster.

(M.M.S., J.) (S.K., J.) 02.08.2021 Index:Yes/No mmi/ssm

To

1.The Managing Director, Tamil Nadu Small Industries Development, Corporation Limited, Registered Office:

SIDCO Corporate Office Buildings, Thiru-Vi-Ka Industrial Estate, Guindy, Chennai – 600 032.

2.The Branch Manager, SIDCO Branch Office, Industrial Estate, Kakkalur – 602 003.

https://www.mhc.tn.gov.in/judis/ W.A.No.453 of 2021

M.M.SUNDRESH,J.

and S.KANNAMMAL,J.

mmi

W.A.No.453 of 2021

02.08.2021

https://www.mhc.tn.gov.in/judis/