Appellant vs Unknown
2021 Latest Caselaw 11110 Mad

                                                                                     S.A.No.3 of 2009


                            IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                            DATED :          29.04.2021

                                                        CORAM

                               THE HONOURABLE Ms. JUSTICE P.T. ASHA

                                                    S.A.No.3 of 2009


                                                      ...    Appellant

                                                            Vs.

                                              ...     Respondent

                      PRAYER:       Second Appeal filed under Section 100 of the Code of
                      Civil Procedure against the




                                  For Appellant         :         Mr.
                                  For Respondent :            Mr.


                                                      JUDGMENT

The learned counsel for the appellants appearing virtually before this

Court represented that they have instructions to withdraw the Second

Appeal. The submission is recorded and the Second Appeal is dismissed as http://www.judis.nic.in S.A.No.3 of 2009

withdrawn. No costs.

                                                  29.04.2021


                      Index      : Yes/No
                      Internet   : Yes/No
                      mps

                      To






                                               P.T. ASHA, J,



                                                            mps




                                             S.A.No.3 of 2009

http://www.judis.nic.in S.A.No.3 of 2009

29.04.2021

http://www.judis.nic.in