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A.Nabeela vs The State Of Tamil Nadu
2021 Latest Caselaw 10950 Mad

Citation : 2021 Latest Caselaw 10950 Mad
Judgement Date : 28 April, 2021

Madras High Court
A.Nabeela vs The State Of Tamil Nadu on 28 April, 2021
                                                                               W.A.No.1806 of 2019


                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED : 28.04.2021

                                                           CORAM :

                                    THE HONOURABLE MR. JUSTICE M.M.SUNDRESH
                                                     AND
                                     THE HONOURABLE MS. JUSTICE R.N.MANJULA

                                                    W.A.No.1806 of 2019

                      A.Nabeela                                                      ..Appellant

                                                             Vs

                      1.The State of Tamil Nadu,
                        Rep. by its Secretary to Government,
                        Department of Higher Education,
                        Fort St.George,
                        Chennai - 600 009.

                      2.The Registrar,
                        Bharathidasan University,
                        Trichy.

                      3.The Director of Collegiate Education,
                        The Directorate of Arts & Science College,
                        College Road,
                        Chennai - 600 006.

                      4.The Joint Director of Collegiate Education,
                        Tanjavur Zone,
                        Tanjavur.                                                 ..Respondents

                      Prayer: Appeal filed under 15 of Letters Patent against the order
                      dated 29.04.2019 made in W.P.No.2489 of 2019.

                                    For Appellant      :          No appearance

                                    For Respondents :             Mr.V.Kadhirvelu
                                                                  Special Government Pleader



http://www.judis.nic.in
                      Page 1 of 3
                                                                             W.A.No.1806 of 2019



                                                      JUDGMENT

(Delivered by M.M.SUNDRESH, J.)

When the matter was listed on 27.04.2021, there was no

representation on behalf of the appellant. Therefore, the matter

was directed to be listed on 28.04.2021 under the caption 'for

dismissal'. Even today, there is no representation on behalf of the

appellant. Therefore, the writ appeal is dismissed for non-

prosecution. No costs. Consequently, connected C.M.P.Nos.12239

and 12245 of 2019 are closed.

(M.M.S., J.) (R.N.M., J.) 28.04.2021 Internet : Yes/No ssm

To

1.The Secretary to Government, Department of Higher Education, Fort St.George, Chennai - 600 009.

2.The Registrar, Bharathidasan University, Trichy.

3.The Director of Collegiate Education, The Directorate of Arts & Science College, College Road, Chennai - 600 006.

4.The Joint Director of Collegiate Education, Tanjavur Zone, Tanjavur.

http://www.judis.nic.in

W.A.No.1806 of 2019

M.M.SUNDRESH,J.

and R.N.MANJULA,J.

(ssm)

W.A.No.1806 of 2019

28.04.2021

http://www.judis.nic.in

 
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