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M/S.Coimbatore Pioneer Mills Ltd vs The Regional Provident Fund ...
2021 Latest Caselaw 10949 Mad

Citation : 2021 Latest Caselaw 10949 Mad
Judgement Date : 28 April, 2021

Madras High Court
M/S.Coimbatore Pioneer Mills Ltd vs The Regional Provident Fund ... on 28 April, 2021
                                                                                  W.A.No.37 of 2020


                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED : 28.04.2021

                                                           CORAM :

                                    THE HONOURABLE MR. JUSTICE M.M.SUNDRESH
                                                     AND
                                     THE HONOURABLE MS. JUSTICE R.N.MANJULA

                                                    W.A.No.37 of 2020

                      M/s.Coimbatore Pioneer Mills Ltd.,
                      Periyanaickenpalayam,
                      Coimbatore - 641 020.                                           ..Appellant

                                                             Vs

                      1.The Regional Provident Fund Commissioner,
                        Office of the Regional Provident Fund Commissioner,
                        Bhavishya Nidhi Bhawan,
                        Dr.Balasundaram Road,
                        Coimbatore - 641 018.

                      2.The Presiding Officer,
                        Employees Provident Fund Appellate Tribunal,
                        Scope Minar Core - II,
                        4th Floor, Lakshmi Nagar,
                        New Delhi - 110 092.                                      ..Respondents


                      Prayer: Appeal filed under 15 of Letters Patent against the order

                      dated 27.09.2019 made in W.P.No.23967 of 2017.


                                    For Appellant      :          No Appearance

                                    For Respondents :             Ms.R.Meenakshi for R2




http://www.judis.nic.in
                      Page 1 of 3
                                                                             W.A.No.37 of 2020



                                                      JUDGMENT

(Delivered by M.M.SUNDRESH, J.)

When the matter was listed on 27.04.2021, there was no

representation on behalf of the appellant. Therefore, the matter

was directed to be listed on 28.04.2021 under the caption 'for

dismissal'. Even today, there is no representation on behalf of the

appellant. Therefore, the writ appeal is dismissed for non-

prosecution. No costs. Consequently, connected C.M.P.No.489 of

2020 is closed.

(M.M.S., J.) (R.N.M., J.) 28.04.2021 Internet : Yes/No ssm

To

1.The Regional Provident Fund Commissioner, Office of the Regional Provident Fund Commissioner, Bhavishya Nidhi Bhawan, Dr.Balasundaram Road, Coimbatore - 641 018.

2.The Presiding Officer, Employees Provident Fund Appellate Tribunal, Scope Minar Core - II, 4th Floor, Lakshmi Nagar, New Delhi - 110 092.

http://www.judis.nic.in

W.A.No.37 of 2020

M.M.SUNDRESH,J.

and R.N.MANJULA,J.

(ssm)

W.A.No.37 of 2020

28.04.2021

http://www.judis.nic.in

 
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