K.Gowtham vs The District Collector
2021 Latest Caselaw 10937 Mad

                                                                               W.A.No.1626 of 2018


                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED : 28.04.2021

                                                           CORAM :

                                    THE HONOURABLE MR. JUSTICE M.M.SUNDRESH
                                                     AND
                                     THE HONOURABLE MS. JUSTICE R.N.MANJULA

                                                    W.A.No.1626 of 2018

                      K.Gowtham                                                      ..Appellant

                                                             Vs

                      1.The District Collector,
                        Collector Office,
                        Tiruvallur District,
                        Tiruvallur.

                      2.Assistant Director of Town Panchayat,
                        Collector Office,
                        Tiruvallur District,
                        Tiruvallur.

                      3.The Executive Officer(Town Panchayat),
                        Pallipattu Town Panchayat Office,
                        Pallipattu,
                        Tiruvallur District.                                      ..Respondents


                      Prayer: Appeal filed under 15 of Letters Patent against the order

                      dated 06.07.2018 made in W.P.No.9930 of 2018.


                                    For Appellant      :          No appearance

                                    For Respondents :             Mr.V.Kadhirvelu
                                                                  Special Government Pleader




http://www.judis.nic.in
                      Page 1 of 3
                                                                             W.A.No.1626 of 2018



                                                      JUDGMENT

(Delivered by M.M.SUNDRESH, J.)

When the matter was listed on 27.04.2021, there was no

representation on behalf of the appellant. Therefore, the matter

was directed to be listed on 28.04.2021 under the caption 'for

dismissal'. Even today, there is no representation on behalf of the

appellant. Therefore, the writ appeal is dismissed for non-

prosecution. No costs. Consequently, connected C.M.P.No.13158 of

2018 is closed.

(M.M.S., J.) (R.N.M., J.) 28.04.2021 Internet : Yes/No ssm

To

1.The District Collector, Collector Office, Tiruvallur District, Tiruvallur.

2.Assistant Director of Town Panchayat, Collector Office, Tiruvallur District, Tiruvallur.

3.The Executive Officer(Town Panchayat), Pallipattu Town Panchayat Office, Pallipattu, Tiruvallur District.

http://www.judis.nic.in

W.A.No.1626 of 2018

M.M.SUNDRESH,J.

and R.N.MANJULA,J.

(ssm)

W.A.No.1626 of 2018

28.04.2021

http://www.judis.nic.in