R.Sekar vs The Special Commissioner
2021 Latest Caselaw 10797 Mad

                                                                             W.A.No.2369 of 2018

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED : 27.04.2021

                                                          CORAM

                                      THE HON'BLE MR.JUSTICE M.M.SUNDRESH
                                                       and
                                       THE HON'BLE MS.JUSTICE R.N.MANJULA

                                                  W.A.No.2369 of 2018
                                               and C.M.P.No.18772 of 2018

                     R.Sekar                                                        .. Appellant

                                                           Vs

                     1.The Special Commissioner,
                       Land Reforms,
                       Chepauk, Chennai - 600 005.

                     2.The District Revenue Officer,
                       Kancheepuram District,
                       Kancheepuram.

                     3.The Revenue Divisional Officer,
                       Tambaram,
                       Kancheepuram District.                                   .. Respondents


                               Writ Appeal filed under Clause 15 of the Letters Patent against
                     the order dated 04.07.2018 made in W.P.No.16321 of 2018.


                               For Appellant          :     Mr.M.Muthappan

                               For Respondents        :     Mr.V.Kadhirvelu
                                                            Special Government Pleader




                     Page 1 of 4


https://www.mhc.tn.gov.in/judis/
                                                                              W.A.No.2369 of 2018

                                                      JUDGMENT

(Delivered by M.M.SUNDRESH, J.)

This writ appeal is directed against the order dated 04.07.2018

made in W.P.No.16321 of 2018, whereby the learned single Judge

dismissed the writ petition.

2.We have heard the learned counsel appearing for the appellant

and the learned Special Government Pleader appearing for the

respondents.

3.Though the appellant has approached this Court on the earlier

occasion, pursuant to the order passed in W.P.No.6295 of 2017, the

District Revenue Officer, Kancheepuram, in and by the proceedings in

Na.Ka.No.3393/2017/Ni.Seer dated 09.06.2017, has asked the

Revenue Divisional Officer, Tambaram to look into the request of the

petitioner dated 16.05.2017 and do the needful.

4.Learned counsel appearing for the appellant submitted that the

learned single Judge wrongly dismissed the writ petition without taking

note of the non-conclusion of the aforesaid action initiated.

https://www.mhc.tn.gov.in/judis/ W.A.No.2369 of 2018

5.Learned Special Government Pleader appearing for the

respondents submitted that if no final decision is arrived, appropriate

order will have to be passed on the communication dated 09.06.2017.

6.Considering the submissions made, in the event of no final

decision having been taken already, appropriate final orders will have

to be passed by the respondent concerned pursuant to the proceedings

of the District Revenue Officer dated 09.06.2017, within a period of

twelve weeks from the date of receipt of a copy of this judgment.

7.With the above observation, the writ appeal stands disposed

of. No costs. Consequently, connected miscellaneous petition is closed.

                                                                  (M.M.S., J.)    (R.N.M., J.)
                                                                          27.04.2021
                     Index:Yes/No
                     mmi

                     To
                     1.The Special Commissioner,

Land Reforms, Chepauk, Chennai - 600 005.

2.The District Revenue Officer, Kancheepuram District, Kancheepuram.

3.The Revenue Divisional Officer, Tambaram, Kancheepuram District.

https://www.mhc.tn.gov.in/judis/ W.A.No.2369 of 2018

M.M.SUNDRESH, J.

and R.N.MANJULA,J.

mmi

W.A.No.2369 of 2018

27.04.2021

https://www.mhc.tn.gov.in/judis/