Shanmugavelli vs R.Panchavarnam
2021 Latest Caselaw 10518 Mad

                                                                         O.S.A.Nos.78 & 80 of 2019


                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED : 23.04.2021

                                                     CORAM :

                                    THE HONOURABLE MR. JUSTICE M.M.SUNDRESH
                                                     AND
                                     THE HONOURABLE MS. JUSTICE R.N.MANJULA

                                             O.S.A.Nos.78 & 80 of 2019
                                              & CMP No.7430 of 2019

                      O.S.A.No.78 of 2019

                      Shanmugavelli                                            ..Appellant
                                                        Vs

                      1.R.Panchavarnam, W/o late A.Raja,

                      2.Minor R.Priyadharshini
                       D/o late A.Raja,
                       Represented by mother and natural
                        guardian R.Panchavarnam                              ..Respondents

                      O.S.A.No.80 of 2019
                      1.R.Shanmugavalli
                      2.Minor R.Sabarish
                      3.Minor R.Harish
                      Minors 2 and 3 are represented by
                      their mother and natural
                      guardian R.Shanmugavalli

                      All are residing at No.6, Parthasarathy
                      Street, Saligramam, Chennai-600 093.                     .. Appellants



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                                                                         O.S.A.Nos.78 & 80 of 2019


                                                       Vs.

                      Minor R.Priyadharshini
                      Represented by mother and natural
                        guardian R.Panchavarnam                                .. Respondent


                      Prayer: Original Side Appeals filed under Order XXXVI of Rule 1 of
                      Original Side Rules read with Clause 15 of the Letters Patent against
                      the common order dated 11.08.2017 passed in O.P.Nos.637 of 2008
                      and 432 of 2009.



                                    For Appellants     : No appearance
                                    in both OSAs

                                    For Respondents : Dr.R.Sampath Kumar
                                    in both OSAs


                                                     COMMON JUDGMENT

                                            (Delivered by M.M.SUNDRESH, J.)


                                    When the above original side appeals were posted on

                      17.04.2021, there was no representation for the appellants.           Even

                      today, when these appeals have been called for both in the forenoon

                      and the afternoon, there is no representation on the behalf of the

                      appellants. Heard the learned counsel for the respondents.         Hence,

                      these Original Side Appeals are dismissed for non prosecution. No


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                                                                  O.S.A.Nos.78 & 80 of 2019




                      costs. Consequently,   connected C.M.P.No.7430 of 2019 is also

                      dismissed.



                                                          (M.M.S., J.)   (R.N.M., J.)
                                                                 23.04.2021
                      Internet : Yes/No
                      raa




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                                         O.S.A.Nos.78 & 80 of 2019



                                            M.M.SUNDRESH,J.

and R.N.MANJULA,J.

(raa)

O.S.A.Nos.78 & 80 of 2019

23.04.2021

http://www.judis.nic.in