Deepak Kumar Karoiya vs The State Of Madhya Pradesh
2025 Latest Caselaw 9193 MP

Madhya Pradesh High Court

Deepak Kumar Karoiya vs The State Of Madhya Pradesh on 13 September, 2025

Author: Vivek Agarwal

Bench: Vivek Agarwal

          NEUTRAL CITATION NO. 2025:MPHC-JBP:44814




                                                                 1                           MCRC-59330-2021
                                IN     THE       HIGH COURT OF MADHYA PRADESH
                                                       AT JABALPUR
                                                     BEFORE LOK ADALAT
                                             HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                                              &
                                             SHRI ADITYA ADHIKARI, SR. ADVOCATE
                                                   ON THE 13th OF SEPTEMBER, 2025
                                               MISC. CRIMINAL CASE No. 59330 of 2021
                                           DEEPAK KUMAR KAROIYA AND OTHERS
                                                         Versus
                                        THE STATE OF MADHYA PRADESH AND OTHERS
                           Appearance:
                                Parties through their counsel.

                                                                     ORDER

The applicants have filed the present application under Section 482 of the Cr.P.C. for quashing FIR/Crime No.0487/2021 registered at Police Station Koh-e-fiza, District Bhopal.

Perused the office report available on record. After investigation, challan was filed and the applicants were tried in RCT No.9801/2021, which has been finally decided vide judgment dated 20.06.2024, whereby the applicants have been acquitted. Hence, the present

M.Cr.C. is rendered infructuous.

Accordingly, the present M.Cr.C. is disposed of as infructuous.

                                   (VIVEK AGARWAL)                                    (ADITYA ADHIKARI)
                                       MEMBER                                              MEMBER
                           pp

NEUTRAL CITATION NO. 2025:MPHC-JBP:44814

2 MCRC-59330-2021