Sudha Raikwar vs The State Of Madhya Pradesh
2025 Latest Caselaw 6541 MP

Madhya Pradesh High Court

Sudha Raikwar vs The State Of Madhya Pradesh on 22 May, 2025

Author: Anuradha Shukla

Bench: Anuradha Shukla

                                                            1                                CRA-6369-2024
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                     CRA No. 6369 of 2024
                                           (SUDHA RAIKWAR Vs THE STATE OF MADHYA PRADESH )



                           Dated : 22-05-2025
                                 Shri Aditya Singh Thakur - Advocate for appellant.
                                 Shri Geetesh Singh Thakur - Govt. Advocate for respondent/State.

Arguments of learned counsel for the parties have been heard finally. Reserved for judgment.

(ANURADHA SHUKLA) V. JUDGE

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