Ramavtar vs The State Of Madhya Pradesh
2025 Latest Caselaw 5287 MP

Madhya Pradesh High Court

Ramavtar vs The State Of Madhya Pradesh on 8 March, 2025

Author: Vivek Agarwal

Bench: Vivek Agarwal

           NEUTRAL CITATION NO. 2025:MPHC-JBP:11079




                                                               1                                CRR-1885-2021
                             IN     THE      HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                  BEFORE LOK ADALAT
                                          HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                                           &
                                          SHRI ADITYA ADHIKARI, SR. ADVOCATE
                                                  ON THE 8 th OF MARCH, 2025
                                             CRIMINAL REVISION No. 1885 of 2021
                                                 RAMAVTAR AND OTHERS
                                                          Versus
                                              THE STATE OF MADHYA PRADESH
                          Appearance:
                            Shri Y.K. Gupta - Advocate for the applicants.

                            Shri Nitin Gupta - Government Advocate for the respondents/State.

                                                                   ORDER

Per: Justice Vivek Agarwal

The applicants have filed the present criminal revision being aggrieved by the order dated 15.03.2021 framing charges in S.T. No.32/20 by the First Additional Sessions Judge, Damoh.

During pendency of this revision, the main S.T.No.32/20 has been finally decided by judgment dated 18.03.2024, whereby the applicants have

been acquitted. Hence, nothing remains in the matter to be decided and the same has become infructuous.

Accordingly, this criminal revision is disposed of as infructuous.

                               (VIVEK AGARWAL)                                     (ADITYA ADHIKARI)
                                   MEMBER                                               MEMBER

NEUTRAL CITATION NO. 2025:MPHC-JBP:11079

2 CRR-1885-2021 Priya.P