Usha Raje Bundela vs The State Of Madhya Pradesh
2025 Latest Caselaw 5285 MP

Madhya Pradesh High Court

Usha Raje Bundela vs The State Of Madhya Pradesh on 8 March, 2025

Author: Vivek Agarwal

Bench: Vivek Agarwal

          NEUTRAL CITATION NO. 2025:MPHC-JBP:11439




                                                                  1                              CRR-2158-2022
                                  IN     THE      HIGH COURT OF MADHYA PRADESH
                                                        AT JABALPUR
                                                       BEFORE LOK ADALAT
                                               HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                                                &
                                               SHRI ADITYA ADHIKARI, SR. ADVOCATE
                                                       ON THE 8 th OF MARCH, 2025
                                                  CRIMINAL REVISION No. 2158 of 2022
                                                     USHA RAJE BUNDELA
                                                           Versus
                                          THE STATE OF MADHYA PRADESH AND OTHERS
                           Appearance:
                              Parties through their counsel.

                                                                      ORDER

Per: Justice Vivek Agarwal The applicant has filed the present criminal revision being aggrieved by the order dated 24.05.2022 in S.T.No. 38/2022 by the Additional Sessions Judge, Pawai, District- Panna.

During pendency of this revision, the main S.T.No.38/2022 has been finally decided by judgment dated 12.07.2024, whereby the applicant has been acquitted. Hence, nothing remains in the matter to be decided and the

same has become infructuous.

Accordingly, this criminal revision is disposed of as infructuous.

                                   (VIVEK AGARWAL)                                   (ADITYA ADHIKARI)
                                       MEMBER                                             MEMBER
                           L.R.

NEUTRAL CITATION NO. 2025:MPHC-JBP:11439

2 CRR-2158-2022