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The State Of Madhya Pradesh vs Smt. Bilquees Tabassum
2025 Latest Caselaw 2731 MP

Citation : 2025 Latest Caselaw 2731 MP
Judgement Date : 5 August, 2025

Madhya Pradesh High Court

The State Of Madhya Pradesh vs Smt. Bilquees Tabassum on 5 August, 2025

Author: Anand Pathak
Bench: Anand Pathak
                                                              1                       WA-1768-2025
                           IN     THE       HIGH COURT OF MADHYA PRADESH
                                                  AT GWALIOR
                                                     BEFORE
                                       HON'BLE SHRI JUSTICE ANAND PATHAK
                                                        &
                                     HON'BLE SHRI JUSTICE PUSHPENDRA YADAV
                                                 ON THE 5 th OF AUGUST, 2025
                                                WRIT APPEAL No. 1765 of 2025
                                   THE STATE OF MADHYA PRADESH AND OTHERS
                                                     Versus
                                          SANJAY NAITHANI AND OTHERS
                         Appearance:
                           Shri Ankur Modi - AAG for the appellant/State.
                           Shri Alok Kumar Sharma - Advocate for the respondents.
                                                                  WITH
                                                 WRIT APPEAL No. 841 of 2025
                                   THE STATE OF MADHYA PRADESH AND OTHERS
                                                    Versus
                                           KAILASH NARAYAN GOYAL
                         Appearance:
                            Shri Ankur Modi - AAG for the appellant/State.
                            Shri Alok Kumar Sharma - Advocate for the respondent.

                                                 WRIT APPEAL No. 843 of 2025
                                   THE STATE OF MADHYA PRADESH AND OTHERS
                                                    Versus
                                           UMESH KUMAR SHRIVASTAV
                         Appearance:
                            Shri Ankur Modi - AAG for the appellant/State.
                            Shri Shashank Indapurkar - Advocate for the respondent.

                                                 WRIT APPEAL No. 866 of 2025


Signature Not Verified
Signed by: CHANDNI
NARWARIYA
Signing time: 8/6/2025
10:23:43 AM
                                                              2                      WA-1768-2025
                                   THE STATE OF MADHYA PRADESH AND OTHERS
                                                     Versus
                                            JAGDISH SINGH KUSHWAH
                         Appearance:
                            Shri Ankur Modi - AAG for the appellant/State.
                            Shri Alok Kumar Sharma - Advocate for the respondent.


                                                WRIT APPEAL No. 867 of 2025
                                   THE STATE OF MADHYA PRADESH AND OTHERS
                                                    Versus
                                            VINOD KUMAR GOSWAMI
                         Appearance
                            Shri Ankur Modi - AAG for the appellant/State.
                            Shri Alok Kumar Sharma - Advocate for the respondent.


                                                WRIT APPEAL No. 868 of 2025
                                            THE STATE OF MADHYA PRADESH
                                                        Versus
                                                 LAYAK RAM SHARMA
                         Appearance:
                            Shri Ankur Modi - AAG for the appellant/State.
                            Shri Alok Kumar Sharma - Advocate for the respondent.

                                                WRIT APPEAL No. 871 of 2025
                                   THE STATE OF MADHYA PRADESH AND OTHERS
                                                     Versus
                                             SMT. PRAMILA MISHRA
                         Appearance:
                            Shri Ankur Modi - AAG for the appellant/State.
                            Shri Alok Kumar Sharma - Advocate for the respondent.

                                                WRIT APPEAL No. 875 of 2025
                                   THE STATE OF MADHYA PRADESH AND OTHERS

Signature Not Verified
Signed by: CHANDNI
NARWARIYA
Signing time: 8/6/2025
10:23:43 AM
                                                               3                        WA-1768-2025
                                                          Versus
                                                  SHARAD KUMAR SAXENA
                         Appearance:
                            Shri Ankur Modi - AAG for the appellant/State.
                            Shri Alok Kumar Sharma - Advocate for the respondent.

                                                WRIT APPEAL No. 1022 of 2025
                                   THE STATE OF MADHYA PRADESH AND OTHERS
                                                    Versus
                                          AJABRAO JACHAK AND OTHERS
                         Appearance:
                            Shri Ankur Modi - AAG for the appellant/State.
                            Ms. Sangeeta Pachauri - Advocate for the respondents.

                                                WRIT APPEAL No. 1053 of 2025
                                   THE STATE OF MADHYA PRADESH AND OTHERS
                                                    Versus
                                          MAHESH SHARMA AND OTHERS
                         Appearance:
                            Shri Ankur Modi - AAG for the appellant/State.
                            Shri Shashank Indapurkar - Advocate for the respondents.

                                                WRIT APPEAL No. 1059 of 2025
                                   THE STATE OF MADHYA PRADESH AND OTHERS
                                                     Versus
                                               SMT. IQUBAL JHAN
                         Appearance:
                            Shri Ankur Modi - AAG for the appellant/State.
                            Shri Shashank Indapurkar - Advocate for the respondent.

                                                WRIT APPEAL No. 1305 of 2025
                                   THE STATE OF MADHYA PRADESH AND OTHERS
                                                    Versus
                                              DINESH SINGH GAUR

Signature Not Verified
Signed by: CHANDNI
NARWARIYA
Signing time: 8/6/2025
10:23:43 AM
                                                               4                       WA-1768-2025
                         Appearance:
                            Shri Ankur Modi - AAG for the appellant/State.
                            Shri Shashank Indapurkar - Advocate for the respondent.

                                                WRIT APPEAL No. 1309 of 2025
                                   THE STATE OF MADHYA PRADESH AND OTHERS
                                                    Versus
                                        SMT.CHANDRAMOHANI SARDHANA
                         Appearance:
                            Shri Ankur Modi - AAG for the appellant/State.
                            Shri Shashank Indapurkar - Advocate for the respondent.

                                                WRIT APPEAL No. 1341 of 2025
                                   THE STATE OF MADHYA PRADESH AND OTHERS
                                                     Versus
                                               RAM NIWAS TIWARI
                         Appearance:
                            Shri Ankur Modi - AAG for the appellant/State.
                            Shri Alok Kumar Sharma - Advocate for the respondent.

                                                WRIT APPEAL No. 1343 of 2025
                                   THE STATE OF MADHYA PRADESH AND OTHERS
                                                    Versus
                                                 MAHMOOD ALI
                         Appearance:
                            Shri Ankur Modi - AAG for the appellant/State.
                            Shri Shashank Indapurkar - Advocate for the respondent.

                                                WRIT APPEAL No. 1353 of 2025
                                   THE STATE OF MADHYA PRADESH AND OTHERS
                                                    Versus
                                               ANAND RAO GEETE
                         Appearance:
                            Shri Ankur Modi - AAG for the appellant/State.

Signature Not Verified
Signed by: CHANDNI
NARWARIYA
Signing time: 8/6/2025
10:23:43 AM
                                                              5                        WA-1768-2025
                            Shri Shashank Indapurkar - Advocate for the respondent.

                                                WRIT APPEAL No. 1357 of 2025
                                              THE STATE OF M.P. AND OTHERS
                                                         Versus
                                                SMT. ASHA SHRIVASTAVA
                         Appearance:
                            Shri Ankur Modi - AAG for the appellant/State.
                            Shri Alok Kumar Sharma - Advocate for the respondent.

                                                WRIT APPEAL No. 1766 of 2025
                                             THE STATE OF MADHYA PRADESH
                                                         Versus
                                               SHASHI KUMAR BHARGAVA
                         Appearance:
                            Shri Ankur Modi - AAG for the appellant/State.
                            Shri Alok Kumar Sharma - Advocate for the respondent.

                                                WRIT APPEAL No. 1767 of 2025
                                   THE STATE OF MADHYA PRADESH AND OTHERS
                                                    Versus
                                          SMT. DEVENDRA BHADORIYA
                         Appearance:
                            Shri Ankur Modi - AAG for the appellant/State.
                            Shri Alok Kumar Sharma - Advocate for the respondent.

                                                WRIT APPEAL No. 1768 of 2025
                                   THE STATE OF MADHYA PRADESH AND OTHERS
                                                    Versus
                                           SMT. BILQUEES TABASSUM
                         Appearance:
                            Shri Ankur Modi - AAG for the appellant/State.
                            Shri Alok Kumar Sharma - Advocate for the respondent.



Signature Not Verified
Signed by: CHANDNI
NARWARIYA
Signing time: 8/6/2025
10:23:43 AM
                                                               6                          WA-1768-2025
                                                WRIT APPEAL No. 1770 of 2025
                                   THE STATE OF MADHYA PRADESH AND OTHERS
                                                    Versus
                                   DEVENDRA KUMAR SHRIVASTAVA AND OTHERS
                         Appearance:
                            Shri Ankur Modi - AAG for the appellant/State.
                            Shri Alok Kumar Sharma - Advocate for the respondents.

                                                WRIT APPEAL No. 1771 of 2025
                                   THE STATE OF MADHYA PRADESH AND OTHERS
                                                    Versus
                                           SMT. BRAMHA DEVI PANDEY
                         Appearance:
                            Shri Ankur Modi - AAG for the appellant/State.
                            Shri Alok Kumar Sharma - Advocate for the respondent.

                                                WRIT APPEAL No. 2017 of 2025
                                   THE STATE OF MADHYA PRADESH AND OTHERS
                                                    Versus
                                                  ARUN SINGH
                         Appearance:
                            Shri Ankur Modi - AAG for the appellant/State.
                            Shri Shashank Indapurkar - Advocate for the respondent.

                                                                  ORDER

Per: Justice Anand Pathak

Regard being had to similitude of the dispute, all the writ appeals are being heard analogously and decided by this common judgment. For factual

clarity, facts of Writ Appeal No.1765/2025 are taken into consideration.

2. The present writ appeal preferred under Section 2 of the Madhya Pradesh Uccha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005

7 WA-1768-2025 by appellant/State against the orders dated 25.10.2023, passed in Writ Petition No.9356/2022, whereby petition preferred by appellant (petitioner therein) stands disposed of with certain directions.

3. At the outset, learned counsel for the respondent/employee placed before this Court an order dated 23.07.2025 passed in W.A. No.1657/2025 (The State of M.P. and Ors vs. Ramrao Bhimte) and seeks parity. According to him the case in hand is akin to the case of Ramrao Bhimte (supra) which was discussed by Division Bench of this Court (Principal Seat Jabalpur) and after discussion appeal preferred by appellant/State got dismissed. Learned Division Bench considered the import of judgment rendered by Apex Court in the case of S.H. Baig and Ors. vs. State of M.P. and Ors reported in 2018 (10) SCC 621, State of Punjab and Ors vs. Rafiq Masih (White Washer), reported in 2015 (4) SCC 334 and judgment of Supreme Court in the matter o f Anita Chaudhary and Ors. vs. State of M.P. (Civil Appeal No.9927/2018), whereby case of recovery against employee got quashed.

4. Counsel for the appellant/State could not dispute the passing of such order and fairly submit that controversy is no longer res-integra.

5. After going through the judgment, it appears that no further discussion is required. Resultantly, all the writ appeals preferred by appellant/State are hereby dismissed and the orders passed by learned Writ Court are hereby affirmed.

                               (ANAND PATHAK)                                   (PUSHPENDRA YADAV)
                                   JUDGE                                               JUDGE

8 WA-1768-2025 Chandni

 
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