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Atul vs The State Of M.P.
2025 Latest Caselaw 151 MP

Citation : 2025 Latest Caselaw 151 MP
Judgement Date : 1 April, 2025

Madhya Pradesh High Court

Atul vs The State Of M.P. on 1 April, 2025

Author: Sanjeev S Kalgaonkar
Bench: Sanjeev S Kalgaonkar

1 CRA-326-2000 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 326 of 2000 (RAJESH Vs THE STATE OF M.P. )

CRA/295/2000 Dated : 01-04-2025 Senior Advocate Shri Vivek Singh along with Shri Shivendra Singh

Rawat appeared for petitioner.

Shri Santosh Singh Thakur GA for the State.

Argument heard.

Reserved for judgment

(SANJEEV S KALGAONKAR) JUDGE

amol

 
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