Basantibai vs Savitribai
2024 Latest Caselaw 28133 MP

Madhya Pradesh High Court

Basantibai vs Savitribai on 4 October, 2024

                                                               1                             SA-1744-2024
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT INDORE
                                                        SA No. 1744 of 2024
                                                  (BASANTIBAI Vs SAVITRIBAI AND OTHERS )



                         Dated : 04-10-2024
                                  Mr. Makbool Ahmad Mansoori, counsel for the appellant is present.
                                  Ms. Mehul Shukla, counsel for the respondent No.5/State is present.

This second appeal came up for hearing on admission. Counsel for the appellant has filed the application - IA No.6852 of 2024 for exemption from filing the trial court judgment and decree dated

21.12.2023.

Merely two years lapsed but the judgment and decree of the trial court has not been filed. .

Perused the application. IA dismissed. Directed the appellant to file the copy of judgment and decree before the next date.

After filing the same, post the matter for hearing on admission. List on 20.11.2024.

(DUPPALA VENKATA RAMANA) JUDGE

Arun/-