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Ganga Prasad vs The State Of Madhya Pradesh
2024 Latest Caselaw 27781 MP

Citation : 2024 Latest Caselaw 27781 MP
Judgement Date : 3 October, 2024

Madhya Pradesh High Court

Ganga Prasad vs The State Of Madhya Pradesh on 3 October, 2024

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

                                                           1                               CRA-381-2011
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                    CRA No. 381 of 2011
                                          (GANGA PRASAD Vs THE STATE OF MADHYA PRADESH )



                           Dated : 03-10-2024
                                Shri Dinesh Kumar Upadhyay - Amicus Curiae for the appellant.
                                Shri Amit Pandey - Government Advocate for the respondent/State.

Arguments heard. Reserved for judgment.





                           (SUSHRUT ARVIND DHARMADHIKARI)                     (ANURADHA SHUKLA)
                                     JUDGE                                          JUDGE


                           ak








 
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