Citation : 2024 Latest Caselaw 27777 MP
Judgement Date : 3 October, 2024
1 FA-1817-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR FA No. 1817 of 2024 (LALJEE PATEL Vs SMT. CHANDRAKALI )
Dated : 03-10-2024 Shri Shrey Diwan - Advocate for the appellant.
Issue notice, returnable after four weeks. In the meantime, party shall file their affidavits of income and assets in terms of judgment of the Supreme Court in Rajneesh vs. Neha (2021) 21 SCC 324, before next date of hearing.
Record of the trial Court be requisitioned.
(SANJEEV SACHDEVA) (VINAY SARAF)
JUDGE JUDGE
irfan
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