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Ashok Ben vs The State Of M.P.
2024 Latest Caselaw 27774 MP

Citation : 2024 Latest Caselaw 27774 MP
Judgement Date : 3 October, 2024

Madhya Pradesh High Court

Ashok Ben vs The State Of M.P. on 3 October, 2024

Author: Achal Kumar Paliwal

Bench: Achal Kumar Paliwal

1 CRA-847-1998 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 847 of 1998 (ASHOK BEN Vs THE STATE OF M.P. )

Dated : 03-10-2024 Miss Vinita Sharma, learned Amicus Curiae for the appellant. Miss Geeta Yadav, GA for the State.

Arguments heard finally. Reserved for judgment.

(ACHAL KUMAR PALIWAL) JUDGE

Hashmi

 
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