M/S Chirantan Enterprises Llp Through ... vs Commissioner Cgst And Central Excise
2024 Latest Caselaw 27772 MP

Madhya Pradesh High Court

M/S Chirantan Enterprises Llp Through ... vs Commissioner Cgst And Central Excise on 3 October, 2024

Author: Vivek Rusia

Bench: Vivek Rusia

                                                               1                                WP-29788-2024
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                        AT INDORE
                                                          WP No. 29788 of 2024
                            (M/S CHIRANTAN ENTERPRISES LLP THROUGH PARTNER MR. PREM SETHIA Vs COMMISSIONER CGST
                                                             AND CENTRAL EXCISE )



                           Dated : 03-10-2024
                                    Shri Nitin Singh Bhati - Advocate for the petitioner.
                                    Shri Prasanna Prasad - Advocate for the respondent.

Shri Prasad, learned counsel for the respondent has produced the final order dated 30.9.2024.

Let this order be brought on record.

Copy has been supplied to Shri N.S. Bhati Advocate. Shri Bhati submits that the Apex Court is going to deliver judgment on similar issue today.

List on 15.10.2024.

                                     (VIVEK RUSIA)                              (BINOD KUMAR DWIVEDI)
                                         JUDGE                                          JUDGE


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