Mansingh vs Ulfat Singh
2024 Latest Caselaw 16303 MP

Madhya Pradesh High Court

Mansingh vs Ulfat Singh on 30 May, 2024

Author: Roopesh Chandra Varshney

Bench: Roopesh Chandra Varshney

                                                             1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT GWALIOR
                                                        SA No. 93 of 2013
                                                 (MANSINGH Vs ULFAT SINGH AND OTHERS)

                          Dated : 30-05-2024
                                  Ms.Priyanka Singhal - Advocate on behalf of Shri Santosh Agrawal -

                          Advocate for the appellant
                                  Shri Rahul Kulshreshtha - Advocate on behalf of Shri Anand Purohit -
                          Advocate for the respondents.

Learned counsel for the appellant submits that the appellant and respondents No.1 and 2 have died.

As the impugned judgment and decree has been passed by me (Justice Roopesh Chandra Varshney), list the case in the week commencing 08.07.2024 before appropriate Bench.

(ROOPESH CHANDRA VARSHNEY) JUDGE

Adnan