Madhya Pradesh High Court
Indra Sharma vs The State Of Madhya Pradesh on 30 May, 2024
Author: Dinesh Kumar Paliwal
Bench: Dinesh Kumar Paliwal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE DINESH KUMAR PALIWAL
ON THE 30 th OF MAY, 2024
WRIT PETITION No. 14425 of 2024
BETWEEN:-
1. INDRA SHARMA D/O SHRI RAMANAND SHARMA,
AGED ABOUT 72 YEARS, OCCUPATION: RET.
SISTER TUTOR GOVT. RANI DURGAVATI
HOSPITAL JABALPUR DISTRICT JABALPUR
(MADHYA PRADESH)
2. GOKUL DESHMUKH S/O NANHA DESHMUKH,
AGED ABOUT 69 YEARS, OCCUPATION: RETIRED
HEADMASTER MIDDLE SCHOOL DAMUA
DISTRICT CHHINDWARA (MADHYA PRADESH)
3. GULAB RAO REWATKAR S/O LATE RAJARAM
REWATKAR, AGED ABOUT 75 YEARS,
OCCUPATION: RETIRED SURVEYOR GROUND
WATER SURVEY DEPARTMENT DISTRICT
CHHINDWARA (MADHYA PRADESH)
4. UMA VERMA D/O MOORAT SINGH VERMA, AGED
ABOUT 67 YEARS, OCCUPATION: RETIRED
ASSISTANT TEACHER GOVT. ADARSH MIDDLE
SCHOOL PARASIA DISTRICT CHHINDWARA
(MADHYA PRADESH)
5. ARUNA VERMA D/O MOOAT SINGH VERMA,
AGED ABOUT 71 YEARS, OCCUPATION: RETIRED
UPPER DIVISION TEACHER GOVT. ADARSH
MIDDLE SCHOOL PARASIA DISTRICT
CHHINDWARA (MADHYA PRADESH)
6. PHOOL SINGH BELWANSHI S/O LATE SHANKAR
LAL BELWANSHI, AGED ABOUT 64 YEARS,
OCCUPATION: RETIRED TRAINING
SUPERINTENDENT GOVT. ITI SATNA DISTRICT
SATNA (MADHYA PRADESH)
.....PETITIONERS
(BY SHRI DEVESH BHOJNE - ADVOCATE )
Signature Not Verified
Signed by: DEEPA MISHRA
Signing time: 5/31/2024
11:35:41 AM
2
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
PRINCIPAL SECRETARY FAMILY WELFARE AND
H E A L T H DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)
2. THE STATE OF MADHYA PRADESH THROUGH ITS
PRINCIPAL SECRETARY TRIBAL WELFARE
D EPARTM EN T VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)
3. THE STATE OF MADHYA PRADESH THROUGH ITS
PRINCIPAL SECRETARY WATER RESOURCE
D EPARTM EN T VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)
4. THE STATE OF MADHYA PRADESH THROUGH ITS
PRINCIPAL SECRETARY DEPARTMENT OF
SCHOOL EDUCATION MANTRALAYA, VALLABH
BHAWAN, BHOPAL (MADHYA PRADESH)
5. THE STATE OF MADHYA PRADESH THROUGH ITS
PRINCIPAL SECRETARY TECHNICAL EDUATION
D EPARTM EN T VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)
6. THE COMMISSIONER PUBLIC INSTRUCTIONS
NEAR CHETAK BRIDGE GOUTAM NAGAR
BHOPAL (MADHYA PRADESH)
7. THE CHIEF MEDICAL AND HEALTH OFFICER
J A B A L P U R DISTRICT JABALPUR (MADHYA
PRADESH)
8. THE SUPERINTENDENT GOVT. RANI DURGAWATI
HOSPITAL JABALPUR DISTRICT JABALPUR
(MADHYA PRADESH)
9. THE ASSISTANT GROUND WATER OFFICER
DISTRICT GROUND WATER SURVEY UNIT
C H H I N D WA R A DISTRICT CHHINDWARA
(MADHYA PRADESH)
10. THE SENIOR GROUND WATER OFFICER
BALAGHAT DIVISION GROUND WATER SURVEY
UNIT NO. 7 BALAGHAT DISTRICT BALAGHAT
(MADHYA PRADESH)
11. THE DIRECTOR TECHNICAL EDUCATION GAS
Signature Not Verified
Signed by: DEEPA MISHRA
Signing time: 5/31/2024
11:35:41 AM
3
REGILEF ITI IGOVINDPURA CAMPUS BHOPAL
(MADHYA PRADESH)
12. THE ASSISTANT COMMISSIONER TRIBAL
WELFARE AND AFFAIRS DEPARTMENT
C H H I N D WA R A DISTRICT CHHINDWARA
(MADHYA PRADESH)
13. THE DISTRICT EDUCATION OFFICER
C H H I N D WA R A DISTRICT CHHINDWARA
(MADHYA PRADESH)
14. THE DISTRICT PENSION OFFICER JABALPUR
DISTRICT JABALPUR (MADHYA PRADESH)
15. THE DISTRICT PENSION OFFICER CHHINDWARA
DISTRICT CHHINDWARA (MADHYA PRADESH)
16. THE DISTRICT PENSION OFFICER SATNA
DISTRICT SATNA (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI PRADEEP GUPTA - GOVT. ADVOCATE )
T h is petition coming on for orders this day, t h e cou rt passed the
following:
ORDER
Learned counsels for the parties submit that the question of law that
arises for consideration in this petition is covered by the judgment of the
Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh
Power Transmission Company Limited and another vs. S.R.
Ramchandran and others) dated 11.07.2023. Hence, they plead that this
petition be also disposed off on the same terms.
In view of the submission made, the petition is disposed off in terms of
the aforesaid judgment of the Hon'ble Supreme Court.
(DINESH KUMAR PALIWAL)
JUDGE
mrs. mishra
