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Deep Narayan @ Deepu Choubey vs The State Of M.P.
2024 Latest Caselaw 15897 MP

Citation : 2024 Latest Caselaw 15897 MP
Judgement Date : 28 May, 2024

Madhya Pradesh High Court

Deep Narayan @ Deepu Choubey vs The State Of M.P. on 28 May, 2024

Author: Anuradha Shukla

Bench: Anuradha Shukla

                                                           1
                                    IN THE HIGH COURT OF MADHYA PRADESH
                                                 AT JABALPUR
                                                    CRA No. 830 of 2004
                                        (DEEP NARAYAN @ DEEPU CHOUBEY Vs THE STATE OF M.P.)

                         Dated : 28-05-2024
                               Ms. Smita Verma - Advocate for appellant.

                               Ms. Vinita Sharma - Panel Lawyer for respondent/State.

Arguments heard finally. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

pnm

 
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