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Smt. Shanti Singh vs The State Of Madhya Pradesh
2024 Latest Caselaw 15895 MP

Citation : 2024 Latest Caselaw 15895 MP
Judgement Date : 28 May, 2024

Madhya Pradesh High Court

Smt. Shanti Singh vs The State Of Madhya Pradesh on 28 May, 2024

Author: Anuradha Shukla

Bench: Anuradha Shukla

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRR No. 871 of 2023 (SMT. SHANTI SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 28-05-2024 None for applicant.

Smt. Ranjana Agnihotri - Dy. Government Advocate for State.

This matter is listed along with CRR No.2069/2024 while both these cases have arisen out of two different judgments, therefore, it is directed that this matter be de-linked from CRR No.2069/2024.

List the matter after Summer Vacation, 2024.

(ANURADHA SHUKLA) JUDGE

NP

 
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