Rajkamal David Lall vs The State Of Madhya Pradesh
2024 Latest Caselaw 15578 MP

Madhya Pradesh High Court

Rajkamal David Lall vs The State Of Madhya Pradesh on 24 May, 2024

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

                                                                1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                        WP No. 23745 of 2022
                                 (RAJKAMAL DAVID LALL AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                          Dated : 24-05-2024
                                  Shri Vivek Krishna Tankha - Senior Advocate through Video

                          Conferencing and Shri Shashank Shekhar - Senior Advocate with Shri
                          Samresh Katare - Advocate for the petitioners.
                                  Shri Mohan Sausarkar - Government Advocate for respondent

No.1/State.

Shri Madhur Shukla - Advocate for respondents/EOW.

Heard.

Reserved for judgment.

(G.S. AHLUWALIA) JUDGE

S.M.