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Ramnaresh Charmkar vs The State Of Madhya Pradesh
2024 Latest Caselaw 15481 MP

Citation : 2024 Latest Caselaw 15481 MP
Judgement Date : 22 May, 2024

Madhya Pradesh High Court

Ramnaresh Charmkar vs The State Of Madhya Pradesh on 22 May, 2024

Author: Vivek Agarwal

Bench: Vivek Agarwal

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 5028 of 2020 (RAMNARESH CHARMKAR Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 22-05-2024 Shri Rahul Mishra - Advocate for the petitioner.

Shri Deepak Sahu - Panel Lawyer for the State.

Learned counsel for the petitioner prays for time to bring judgment of Full Bench in W.A. No.815/2017.

On his request, list in the next week.

(VIVEK AGARWAL) JUDGE

MTK

 
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