Arun Kumar Rajesh vs The State Of Madhya Pradesh
2024 Latest Caselaw 15440 MP

Madhya Pradesh High Court

Arun Kumar Rajesh vs The State Of Madhya Pradesh on 22 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                     1
                           IN    THE    HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                CHIEF JUSTICE
                                                      &
                                     HON'BLE SHRI JUSTICE VISHAL MISHRA
                                             ON THE 22 nd OF MAY, 2024
                                          WRIT PETITION No. 13960 of 2024

                          BETWEEN:-
                          ARUN KUMAR RAJESH S/O SHRI BHIMRAO, AGED
                          ABOUT 66 YEARS, OCCUPATION: RETIRED RURAL
                          AGRICULTURE    EXTENSION   OFFICER    MULTAI
                          DISTRICT BETUL R/O AMBEDKAR, MULTAI DISTRICT
                          BETUL (MADHYA PRADESH)

                                                                             .....PETITIONER
                          (BY SHRI JITENDRA ARYA - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH
                                THE SECRETARY AGRICULTURE DEPARTMENT
                                VALLABH BHAWAN BHOPAL (MADHYA PRADESH)

                          2.    THE STATE OF MADHYA PRADESH THROUGH
                                THE  SECRETARY FINANCE    DEPARTMENT
                                VALLABH BHAWAN BHOPAL (MADHYA PRADESH)

                          3.    JOINT DIRECTOR, TREASURY, ACCOUNT AND
                                PENSION DIVISION BHOPAL DISTRICT BHOPAL
                                (MADHYA PRADESH)

                          4.    DISTRICT PENSION OFFICER, BETUL DISTRICT
                                BETUL (MADHYA PRADESH)

                          5.    DEPUTY DIRECTOR, FARMER WELFARE AND
                                AGRICULTURE DEVELOPMENT DEPARTMENT
                                BETUL DISTRICT BETUL (MADHYA PRADESH)

                                                                           .....RESPONDENTS
                          (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: PREMSHANKAR
MISHRA
Signing time: 5/24/2024
1:01:38 PM
                                                             2
                                 This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
                                                             ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of

the aforesaid judgment of the Hon'ble Supreme Court.

                                (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                  CHIEF JUSTICE                                          JUDGE
                          psm