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Ram Saroj Patel vs The State Of M.P.
2024 Latest Caselaw 15438 MP

Citation : 2024 Latest Caselaw 15438 MP
Judgement Date : 22 May, 2024

Madhya Pradesh High Court

Ram Saroj Patel vs The State Of M.P. on 22 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                        1
                           IN    THE     HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                             ON THE 22 nd OF MAY, 2024
                                          WRIT PETITION No. 14106 of 2024

                          BETWEEN:-
                          RAM SAROJ PATEL S/O SHRI RAMJIYAWAN PATEL,
                          AGED ABOUT 75 YEARS, OCCUPATION: RETIRED UDT
                          R/O WARD NO. 9 VILLAGE KHANNATH KARKATI
                          BLOCK SOHAGPUR DISTRICT SHAHDOL (MADHYA
                          PRADESH)

                                                                                .....PETITIONER
                          (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

                          AND
                          1.    THE STATE OF M.P. THROUGH ITS PRINCIPAL
                                SECRETARY   DEPARTMENT    OF   FINANCE
                                VALLABH BHAWAN BHOPAL (MADHYA PRADESH)

                          2.    THE PRINCIPAL SECRETARY DEPARTMENT OF
                                TRIBAL AFFAIRS VALLABH BHAWAN BHOPAL
                                (MADHYA PRADESH)

                          3.    THE   COMMISSIONER          TRIBAL    AFFAIRS
                                D EPARTM EN T SATPURA       BHAWAN,   BHOPAL
                                (MADHYA PRADESH)

                          4.    THE  JOINT  DIRECTOR    TREASURY AND
                                ACCOUNTS    SHAHDOL DIVISION   DISTRICT
                                SHAHDOL (MADHYA PRADESH)

                          5.    THE DIVISIONAL DEPUTY COMMISSIONER
                                SCHEDULED CASTES AND SCHEDULE TRIBES
                                DEPARTMENT   SHAHDOL DIVISION SHAHDOL
                                (MADHYA PRADESH)

                          6.    THE   ASSISTANT   COMMISSIONER        TRIBAL
Signature Not Verified
Signed by: PREMSHANKAR
MISHRA
Signing time: 5/24/2024
1:01:38 PM
                                                       2
                                 AFFAIRS   DEPARTMENT SHAHDOL            DISTRICT
                                 SHAHDOL (MADHYA PRADESH)

                          7.     T H E DISTRICT PENSION   OFFICE SHAHDOL
                                 DISTRICT SHAHDOL (MADHYA PRADESH)

                                                                                     .....RESPONDENTS
                          (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

                                 This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
                                                             ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power

Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                  CHIEF JUSTICE                                          JUDGE
                          psm









 
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