Citation : 2024 Latest Caselaw 15231 MP
Judgement Date : 21 May, 2024
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 2074 of 2024 (UNION OF INDIA AND OTHERS Vs VIJAY KUMAR SINGH PATEL AND OTHERS)
Dated : 21-05-2024 Shri Vikram Singh - Advocate for the petitioner.
Learned counsel for petitioner is directed to bring on record the Policy under which Tribunal has directed the case of petitioner to be considered and also judgment of Division Bench of this Court pertaining to issue herein.
List after ensuing summer vacation.
(SHEEL NAGU) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
mohsin
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