Smt. Pooja Bansal vs The State Of Madhya Pradesh
2024 Latest Caselaw 15071 MP

Madhya Pradesh High Court

Smt. Pooja Bansal vs The State Of Madhya Pradesh on 20 May, 2024

                                                              1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                       CRA No. 65 of 2017
                                           (SMT. POOJA BANSAL Vs THE STATE OF MADHYA PRADESH)

                          Dated : 20-05-2024
                                 Shri Mahesh Puri - Advocate for the appellant.

                                 Shri Arvind Singh - Government Advocate for the respondent - State.

Arguments heard finally. Reserved for judgment.

                               (RAJ MOHAN SINGH)                                                (VIVEK JAIN)
                                     JUDGE                                                         JUDGE

                          rj