Shiv Kumar Raghuvanshi vs Smt. Rajkumar Sahu
2024 Latest Caselaw 14888 MP

Madhya Pradesh High Court

Shiv Kumar Raghuvanshi vs Smt. Rajkumar Sahu on 17 May, 2024

                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                         MA No. 3688 of 2024
                                         (SHIV KUMAR RAGHUVANSHI Vs SMT. RAJKUMAR SAHU AND OTHERS)

                           Dated : 17-05-2024
                                   Counsel for appellant is present.


                                   This appeal has been filed against the impugned judgment and decree
                           dated 07.03.2024 passed by the first appellate Court remanding the matter
                           before the trial Court with direction to the trial Court to make efforts to resolve
                           the matter through mediation. Challenging the order of trial Court, present

                           appeal has been filed.
                                   Issue notice to respondents No.1 and 2 by registered A.D. mode as per

Civil Rules of Practice and file proof of service.

List the matter on 11.09.2024.

(DUPPALA VENKATA RAMANA) JUDGE

vibha