Indrapal vs The State Of Madhya Pradesh
2024 Latest Caselaw 14887 MP

Madhya Pradesh High Court

Indrapal vs The State Of Madhya Pradesh on 17 May, 2024

Author: Vivek Rusia

Bench: Vivek Rusia

                                                                  1
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT GWALIOR
                                                         CRA No. 14648 of 2023
                                              (INDRAPAL AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                           Dated : 17-05-2024
                                     Shri Prabal Pratap Singh Solanki, learned counsel for the appellant.

                                     Dr. Anjali Gyanani, learned Public Prosecutor for respondent/State.

Let the copy of judgment passed in cross FIR vide CRR.No.328/2012 be filed.

List the case in the next week.

                              (VIVEK RUSIA)                                      (RAJENDRA KUMAR VANI)
                                 JUDGE                                                   JUDGE

                           Ashish*