Ramnarayan Vishnoi vs Devendra Kumar
2024 Latest Caselaw 14693 MP

Madhya Pradesh High Court

Ramnarayan Vishnoi vs Devendra Kumar on 16 May, 2024

Author: Avanindra Kumar Singh

Bench: Avanindra Kumar Singh

                                                            1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                       FA No. 518 of 1999
                                               (RAMNARAYAN VISHNOI Vs DEVENDRA KUMAR)

                           Dated : 16-05-2024
                                 Shri Mangesh Nayak along with Shri Avinash Zargar - Advocate for

                           the appellant.
                                 Ms. Sudipta Choubey - Advocate for the respondent.

Arguments heard. Both parties have submitted written synopsis.

Case is reserved for judgment.

(AVANINDRA KUMAR SINGH) JUDGE

Akm