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Mahesh Prasad Maravi vs The State Of Madhya Pradesh
2024 Latest Caselaw 14655 MP

Citation : 2024 Latest Caselaw 14655 MP
Judgement Date : 16 May, 2024

Madhya Pradesh High Court

Mahesh Prasad Maravi vs The State Of Madhya Pradesh on 16 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                     1
                           IN    THE    HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                CHIEF JUSTICE
                                                      &
                                     HON'BLE SHRI JUSTICE VISHAL MISHRA
                                             ON THE 16 th OF MAY, 2024
                                         WRIT PETITION No. 12919 of 2024

                          BETWEEN:-
                          MAHESH PRASAD MARAVI S/O SHRI BIKRAM LAL
                          MARAVI, AGED ABOUT 74 YEARS, OCCUPATION:
                          RETIRED   GOVERNMENT        EMPLOYEE DATE OF
                          RETIREMEN 30.6.2009 R/O NETAJI COLONY BINIJHIYA
                          BINJHI MANDLA (MADHYA PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI AKASH CHOUDHARY - ADVOCATE )

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                PRINCIPAL SECRETARY DEPARTMENT OF
                                ENERGY VALLABH BHAWAN, ARERA HILLS
                                BHOPAL (MADHYA PRADESH)

                          2.    MADHYA PRADESH POORV KSHETRA VIDYUT
                                VITRAN   COMPANY     LTD. THROUGH  ITS
                                MANAGING     DIRECTOR NISHTHA PARISAR,
                                GOVINDPURA BHOPAL (MADHYA PRADESH)

                          3.    THE CHIEF SECRETARY MADHYA PRADESH
                                POORV VIDYUT VITRAN      COMPANY LTD
                                JABALPUR (MADHYA PRADESH)

                          4.    THE  REGIONAL ACCOUNTS      (JC) MADHYA
                                PRADESH MADHYA POORV VIDYUT VITRAN
                                COMPANY LTD. JABALPUR (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                           (SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR RESPONDENT
                          NO.1 / STATE )

Signature Not Verified
Signed by: NAVEEN KUMAR
SARATHE
Signing time: 5/21/2024
1:07:53 PM
                                                               2
                                 This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
                                                               ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of

the aforesaid judgment of the Hon'ble Supreme Court.

However, it is noticed that there are various defaults as pointed out by the Registry including non-payment of deficit court fees. In the larger interest of justice, the defaults except court fee are overruled.

The petitioner to submit the deficit court fees, as demanded by the Registry. Only after the deficit court fees has been paid, the certified copy be issued and the order will be uploaded and not until then.

                                (RAVI MALIMATH)                                        (VISHAL MISHRA)
                                  CHIEF JUSTICE                                             JUDGE
                          nks









 
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