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Deveshankar vs The Director
2024 Latest Caselaw 14648 MP

Citation : 2024 Latest Caselaw 14648 MP
Judgement Date : 16 May, 2024

Madhya Pradesh High Court

Deveshankar vs The Director on 16 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                       1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                              ON THE 16 th OF MAY, 2024
                                           WRIT PETITION No. 13271 of 2024

                           BETWEEN:-
                           1.    DEVESHANKAR S/O BHOORAJI WAGADRE, AGED
                                 ABOUT   63   YEARS, OCCUPATION: RETIRED
                                 EMPLOYEE HMT FACTORY GALI NO. 2 ITARSI
                                 ROAD BETUL (MADHYA PRADESH)

                           2.    RAMESH KUMAR SONI S/O SARAVAN SONI, AGED
                                 ABOUT   70   YEARS, OCCUPATION: RETIRED
                                 EMPLOYEE R/O BARASHAR COLONY CAKKAR
                                 ROAD BETUL DISTRICT (MADHYA PRADESH)

                           3.    MAKHAN LAL BELE S/O DAMDIYA JI BELE, AGED
                                 ABOUT   63   YEARS, OCCUPATION: RETIRED
                                 EMPLOYEE R/O HASALPUR POST BODKHI TEHSIL
                                 AMLA DISTRICT BETUL (MADHYA PRADESH)

                           4.    SHEIKH RASHID QURESHI S/O SHEIKH NABI
                                 QURESHI, AGED ABOUT 64 YEARS, OCCUPATION:
                                 RETIRED EMPLOYEE R/O MAHAWIR WARD NEAR
                                 BIRAQ INTERNATIONAL SCHOOL POST BETUL
                                 DISTRICT (MADHYA PRADESH)

                                                                             .....PETITIONERS
                           (BY SMT. SUDHA GAUTAM - ADVOCATE)

                           AND
                           1.    THE    DIRECTOR,    DIRECTORATE    OF
                                 HORTICULTURE      AND        FORESTRY
                                 AGROFORESTRY 6TH FLOOR VINDHANCHAL
                                 BHAWAN BHOPAL (MADHYA PRADESH)

                           2.    THE DEPUTY DIRECTOR HORTICULTURE BETUL
                                 DISTRICT BETUL (MADHYA PRADESH)

Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 21-05-2024
16:09:30
                                                          2
                           3.     THE   DISTRICT    PENSION  OFFICER BETUL
                                  DISTRICT BETUL (MADHYA PRADESH)

                                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                  This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                              ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others)

dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                 (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                   CHIEF JUSTICE                                          JUDGE
                           SKM









 
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