Madhya Pradesh High Court
Suresh Chandra Sahu vs The State Of Madhya Pradesh on 16 May, 2024
Author: Chief Justice
Bench: Ravi Malimath, Vishal Mishra
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE VISHAL MISHRA
ON THE 16 th OF MAY, 2024
WRIT PETITION No. 13257 of 2024
BETWEEN:-
1. SURESH CHANDRA SAHU S/O SHRI KHUBCHAND
SAHU, AGED ABOUT 65 YEARS, OCCUPATION:
PHARMACIST GRADE 2 (RTD) OFFICE OF CHIEF
MEDICAL AND HEALTH OFFICE DISTRICT SAGAR
R/O H.NO. 1 PRATHVI WARD DEORI DISTRICT
SAGAR (MADHYA PRADESH)
2. DAYA RAM SAHU S/O LATE SHRI BABULAL SAHU,
AGED ABOUT 64 YEARS, OCCUPATION: NON
MEDICAL SUPERVISOR (RTD) OFFICE OF CHIEF
MEDICAL AND HEALTH OFFICE, DISTRICT
SAGAR R/O PIPARIYA PANT NAGAR WARD
BABLAJI PUAM DISTRICT SAGAR (MADHYA
PRADESH)
3. AKHATAR ULLA KHAN S/O SHRI AYUB AHMED
KHAN, AGED ABOUT 63 YEARS, OCCUPATION:
OPHTHALMIC ASSISTANT (RTD) OFFICE OF CHIEF
MEDICAL AND HEALTH OFFICE DISTRICT SAGAR
R/O KHINNI KE PED KE PASS SHUKRAWATI TORI
DISTRICT SAGAR (MADHYA PRADESH)
4. RAM VEER SINGH JADON S/O SHRI LALLU SINGH
JAJDON, AGED ABOUT 64 YEARS, OCCUPATION:
LAB TECHNICIAN RETD. OFFICE OF CHIEF
MEDICAL AND HEALTH OFFICE DISTRICT SAGAR
R/O BLOCK COLONY KESLI DISTRICT SAGAR
(MADHYA PRADESH)
5. SURENDRA SINGH THAKUR S/O SHRI SEETARAM
SINGH THAKUR, AGED ABOUT 64 YEARS,
OCCUPATION: MULTIPURPOSE WORKER (MALE)
RTD OFFICE OF CHIEF MEDICAL AND HEALTH
OFFICE DISTRICT SAGAR R/O HOUSE NO 82
SUKHCHAIN WARD DEORI DISTRICT SAGAR
Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 18-05-2024
13:54:50
2
(MADHYA PRADESH)
6. SUNIL KUMARI JAIN W/O SHRI VIRENDRA
KUMAR JAIN, AGED ABOUT 63 YEARS,
OCCUPATION: FEMALE HEALTH WORKER
(A.N.M.) (RETD) OFFICE OF CHIEF MEDICAL AND
HEALTH OFFICE DISTRICT SAGAR R/O HUSE NO
19 WARD NO 08 DR JAKIR HUSSAIN WARD
BANDA DISTRICT SAGAR (MADHYA PRADESH)
7. JAI PRAKASH BALAIYA S/O SHRI HAJARI LAL
BALAIYA, AGED ABOUT 63 YEARS, OCCUPATION:
MULTI PURPOSE WORKER (MALE) (RTD) OFFICE
OF CHIEF MEDICAL AND HEALTH OFFICE
DISTRICT SAGAR R/O HOUSE NO 340 VAIDHO KI
GALI CHAKRA GAHAT WARD SAGAR DISTRICT
SAGAR (MADHYA PRADESH)
8. MADAN GOPAL NEMA S/O SHRI KANHAIYALAL
NEMA, AGED ABOUT 63 YEARS, OCCUPATION:
MALE SUPERVISOR (RTD) OFFICE OF CHIEF
MEDICAL AND HEALTH OFFICE, DISTRICT
SAGAR R/O PANCHAYAT GABHIRIYA SHRI
PRABHAKAR NAGAR GALI NO 2 PARADISE KE
PASS MAKRONIYA MUHAL DISTRICT SAGAR
(MADHYA PRADESH)
.....PETITIONERS
(BY SHRI DHIRENDRA KUMAR KHARE - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
PRINCIPAL SECRETARY PUBLIC HEALTH AND
FAMILY WELFARE DEPARTMENT MANTRALAYA,
VALLABH BHAWAN, BHOPAL (MADHYA
PRADESH)
2. COMMISSIONER, PUBLIC HEALTH AND FAMILY
WELFARE DEPT., SATPURA BHAWAN BHOPAL
(MADHYA PRADESH)
3. CHIEF MEDICAL AND HEALTH OFFICER, SAGAR,
DISTRICT SAGAR, (MADHYA PRADESH)
4. DIVISIONAL PENSION OFFICER, SAGAR
D I V I S I O N A L DISTRICT SAGAR, (MADHYA
PRADESH)
.....RESPONDENTS
Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 18-05-2024
13:54:50
3
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)
This petition coming on for orders this day, Hon'ble Shri Justice Ravi
Malimath, Chief Justice passed the following:
ORDER
Learned counsels for the parties submit that the question of law that
arises for consideration in this petition is covered by the judgment of the
Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power
Transmission Company Limited and another vs. S.R. Ramchandran & others)
dated 11.07.2023. Hence, they plead that this petition be also disposed off on
the same terms.
In view of the submission made, the petition is disposed off in terms of
the aforesaid judgment of the Hon'ble Supreme Court.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
SKM
