Kishanlal Bisen vs The State Of Madhya Pradesh
2024 Latest Caselaw 14353 MP

Madhya Pradesh High Court

Kishanlal Bisen vs The State Of Madhya Pradesh on 15 May, 2024

Author: Anuradha Shukla

Bench: Anuradha Shukla

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 266 of 2006 (KISHANLAL BISEN Vs THE STATE OF MADHYA PRADESH)

Dated : 15-05-2024 Shri Baboo Ji Chourasia - Advocate with Shri B.M. Prasad- Advocate

for the appellant.

Ms. Vineeta Sharma - Panel lawyer for the State.

Arguments of both the parties have been heard finally. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

DevS