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Pahalwan vs Rajkumar
2024 Latest Caselaw 14350 MP

Citation : 2024 Latest Caselaw 14350 MP
Judgement Date : 15 May, 2024

Madhya Pradesh High Court

Pahalwan vs Rajkumar on 15 May, 2024

                                                                  1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT GWALIOR
                                                           MP No. 5974 of 2023
                                                      (PAHALWAN Vs RAJKUMAR AND OTHERS)

                           Dated : 15-05-2024
                                   Shri Siddharth Sharma - Advocate for petitioner.

                                   Shri Munna Lal Tomar - Advocate for respondent no.1.

Learned counsel for petitioner prays for a week's time to seek instructions regarding judgment and decree passed by Civil Court as the same has been handed over to him by learned counsel for respondent today itself.

Prayer is allowed.

List in the week commencing 27.5.2024. Interim relief, if any, to continue till the next date of hearing.

(VINAY SARAF) JUDGE

Rohit

 
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