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Smt. Laxmania Bai vs Union Of India
2024 Latest Caselaw 14175 MP

Citation : 2024 Latest Caselaw 14175 MP
Judgement Date : 14 May, 2024

Madhya Pradesh High Court

Smt. Laxmania Bai vs Union Of India on 14 May, 2024

Author: Avanindra Kumar Singh

Bench: Avanindra Kumar Singh

                                                              1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                       MA No. 433 of 2015
                                                  (SMT. LAXMANIA BAI Vs UNION OF INDIA)

                           Dated : 14-05-2024
                                 Shri J.L. Soni - Advocate for the appellant.

                                 Shri Devesh Bhojne - Advocate for the respondent.

Record is received. Heard on admission. Appeal is admitted for hearing.

Arguments heard. Reserved for judgment.

(AVANINDRA KUMAR SINGH) JUDGE

Akm

 
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