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Vijay Kumar Payasi vs The State Of M.P.
2024 Latest Caselaw 14171 MP

Citation : 2024 Latest Caselaw 14171 MP
Judgement Date : 14 May, 2024

Madhya Pradesh High Court

Vijay Kumar Payasi vs The State Of M.P. on 14 May, 2024

Author: Anuradha Shukla

Bench: Anuradha Shukla

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 828 of 2002 (VIJAY KUMAR PAYASI AND OTHERS Vs THE STATE OF M.P.)

Dated : 14-05-2024 Shri Vivek Shukla - Advocate for the appellants.

Shri Dilip Shrivastava - Government Advocate for the State.

Arguments heard.

Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

ps

Date: 2024.05.15 14:10:14 +05'30'

 
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