Sanjay Pohani vs The State Of Madhya Pradesh
2024 Latest Caselaw 14170 MP

Madhya Pradesh High Court

Sanjay Pohani vs The State Of Madhya Pradesh on 14 May, 2024

Author: Vishal Dhagat

Bench: Vishal Dhagat

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                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                          MCRC No. 35754 of 2023
                                             (SANJAY POHANI Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                           Dated : 14-05-2024
                                    Shri Shreyas Dubey - Advocate for the applicant.

                                    Shri Narendra Chourasia - Govt. Advocate for respondent/State.

Shri Anil Khare - Sr. Counsel with Shri Priyank Agrawal, Advocate for respondent no.2.

Learned Senior Counsel for respondent no.2 prays for short time to go

through the judgment passed by the Apex Court in the case of Jagjeet Singh and others vs. Ashish Minshra @ Monu @ Another, Criminal Appeal No.632/2022.

Prayer is allowed.

List the matter on 17.5.2024. Learned counsel for the parties are at liberty to make a mention of the case on next date of hearing.

(VISHAL DHAGAT) JUDGE

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